High Courts02 Aug 1971

Pechiammal Vs Veerappa Thevar and Others

Madras High Court · AIR 1972 Mad 296 : (1972) ILR (Mad) 421 : (1972) 85 LW 51

Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1(2), 2Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts30 Jul 1971

K.C. Chandu Kutti Kurup Vs Gulam Mohideen Saheb

Madras High Court · AIR 1972 Mad 305 : (1971) 84 LW 743

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97Transfer of Property Act, 1882 — Section 108