COURT ARCHIVE
530 judgments · page 9 of 27
Madras High Court · (1972) 29 STC 88
Madras High Court · (1973) 30 STC 431
Madras High Court · (1972) 29 STC 381
Madras High Court · (1973) 43 CompCas 235 : (1973) 86 LW 250
Madras High Court · (1971) 08 MAD CK 0001
Madras High Court · (1972) ILR (Mad) 39
Madras High Court · (1971) 08 MAD CK 0008
Madras High Court · AIR 1972 Mad 430 : (1972) 85 LW 318
Madras High Court · (1971) LW(Cri) 267
Madras High Court · (1973) 86 LW 18 : (1973) 1 MLJ 71
Madras High Court · (1972) 85 LW 557 : (1972) 2 MLJ 208
Madras High Court · (1972) 85 LW 455 : (1973) 30 STC 5
Madras High Court · (1972) 29 STC 583
Madras High Court · AIR 1972 Mad 364 : (1972) ILR (Mad) 33 : (1972) 85 LW 64
Madras High Court · AIR 1972 Mad 123 : (1972) ILR (Mad) 57 : (1972) 85 LW 310
Madras High Court · (1972) 85 LW 323 : (1972) 29 STC 567
Madras High Court · (1972) 2 MLJ 186
Madras High Court · (1972) 85 LW 387 : (1972) 1 MLJ 481
Madras High Court · (1972) 84 ITR 643
Madras High Court · (1971) 08 MAD CK 0004