High Courts05 Jul 1971
P.S. Subramaniam Chettiar Vs The Joint Commercial Tax Officer III
Madras High Court · (1973) 30 STC 243
Constitution of India, 1950 — Article 14, 19, 21, 22, 226Income Tax Act, 1961 — Section 46
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 14 of 27
High Courts05 Jul 1971
Muniyandi and Others Vs R. Muthuswami Iyer
Madras High Court · (1971) 84 LW 866 : (1972) 1 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Jul 1971
Ramaswamy Thevar Vs Esakki Thevar and Others
Madras High Court · AIR 1972 Mad 314 : (1972) 85 LW 255
Hindu Widows Remarriage Act, 1856 — Section 2, 3, 4, 5
High Courts02 Jul 1971
Pachaimarathan Vs State
Madras High Court · (1972) CriLJ 124
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts02 Jul 1971
P. Mohammed Ali Vs A.P.R. Marudappan and Others
Madras High Court · AIR 1972 Mad 152 : (1971) 84 LW 742
High Courts01 Jul 1971
Sami Pillai Vs Ramulu Naidu and Another
Madras High Court · AIR 1972 Mad 4 : (1971) 84 LW 569 : (1971) 2 MLJ 206
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15Contract Act, 1872 — Section 69Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts01 Jul 1971
The Management of Navamani and Co. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1972) 85 LW 395 : (1972) 1 MLJ 453
High Courts01 Jul 1971
T.V. Velayudhan Vs Assistant Commissioner, Hindu Religious and Charitable Endowments (Administration) Department and Another
Madras High Court · (1971) 2 MLJ 333
Madras Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts30 Jun 1971
Andalammal Vs B. Kanniah
Madras High Court · AIR 1972 Mad 5 : (1971) 2 MLJ 205
High Courts30 Jun 1971
Alli Ammal and Others Vs Nataraja Mudaliar and Others
Madras High Court · AIR 1972 Mad 195 : (1971) 84 LW 808
Civil Procedure Code, 1908 (CPC) — Section 2, 81Partition Act, 1893 — Section 2, 3, 3(1), 6, 8
High Courts29 Jun 1971
M. Md. Sahagthullah Vs 5th Income Tax Officer
Madras High Court · (1971) 06 MAD CK 0031
Income Tax Act, 1922 — Section 35(5)
High Courts29 Jun 1971
M. MD. Sahagthullah Vs 5th Income Tax Officer, City Circle III, Madras
Madras High Court · (1972) 83 ITR 775
Income Tax Act, 1922 — Section 35(5)
High Courts29 Jun 1971Dismissed
Thirumurthi and Another Vs Muthusamy Goundar
Madras High Court · (1971) LW(Cri) 265
Penal Code, 1860 (IPC) — Section 499
High Courts28 Jun 1971
S. Subramaniam Vs Hindustan General Insurance Society Ltd.
Madras High Court · (1972) ACJ 444 : AIR 1972 Mad 196 : (1972) 85 LW 10
English Road Traffic Act, 1934 — Section 10(3)
High Courts28 Jun 1971
S.V.M. Sayed Cassim Vs Third Income Tax Officer
Madras High Court · (1973) 88 ITR 76
Income Tax Act, 1961 — Section 147, 2(17)
High Courts24 Jun 1971
Champalal Sowcar Vs Government of Tamil Nadu and Others
Madras High Court · AIR 1972 Mad 198 : (1972) 85 LW 18
High Courts24 Jun 1971
P.S. Kothandam and Another Vs V.N.S. Pothi Naicker and Others
Madras High Court · (1971) 2 MLJ 197
High Courts24 Jun 1971
Annamalai and Another Vs Narayanaswami Pillai and Another
Madras High Court · AIR 1972 Mad 316 : (1971) 84 LW 785 : (1971) 2 MLJ 330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts24 Jun 1971
M. Pattabiraman Vs The Accommodation Controller, Madras and Another
Madras High Court · AIR 1972 Mad 102 : (1971) 84 LW 779
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12, 12(1), 14(1), 16
High Courts24 Jun 1971Dismissed
P.S. Kothandani and Others Vs V.N.S. Pothi Naikar and Others
Madras High Court · (1971) ACJ 456