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Madras High Court judgments, 1969

474 judgments · page 6 of 24

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High Courts31 Oct 1969

The Ouchterlony Valley Estates (1938) Ltd. Vs The Regional Provident Fund Commissioner and Another

Madras High Court · (1970) 83 LW 316 : (1970) 1 MLJ 638

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High Courts29 Oct 1969

Sivarama Pillai and Others Vs Marichami Pillai

Madras High Court · (1970) 1 MLJ 376

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High Courts29 Oct 1969

V. Jayavelu and Another Vs Food Inspector, Corporation of Madras

Madras High Court · (1971) CriLJ 122

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High Courts29 Oct 1969

South India Flour Mills Private Ltd. Vs The Regional Director, Employees State Insurance Corporation

Madras High Court · (1970) 83 LW 179 : (1970) 2 MLJ 110

Employees State Insurance Act, 1948 — Section 2(9)
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High Courts28 Oct 1969

Sankaranarayana Reddiar Vs Ramaswami Reddiar and Another

Madras High Court · (1970) 1 MLJ 411

Transfer of Property Act, 1882 — Section 55(1)
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High Courts17 Oct 1969

I.S. Neelakantan Row Vs J.G. Rajan

Madras High Court · (1970) LW(Cri) 1

Penal Code, 1860 (IPC) — Section 420
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High Courts17 Oct 1969

Ganapathi Mudaliar Vs Ponnuswami Koundar and Others

Madras High Court · (1970) 83 LW 553 : (1970) 2 MLJ 295

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
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High Courts16 Oct 1969

T.N. Ramachandra Naidu Vs T.R. Parameswaran Nair

Madras High Court · (1970) 1 MLJ 578

Madras City Tenants Protection Act, 1922 — Section 12Transfer of Property Act, 1882 — Section 108(h), 111(f)
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High Courts15 Oct 1969Allowed

Sheo Nath Vs The State of U.P.

Madras High Court · (1970) LW(Cri) 144

Penal Code, 1860 (IPC) — Section 411
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High Courts14 Oct 1969

A. Muthuswami Pillai Vs The Commissioner, Hindu Religious and Charitable Endowments and Others

Madras High Court · (1970) 1 MLJ 352

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45(4)
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High Courts14 Oct 1969

The Management of Sree Rajendra Mills Ltd. Vs The Presiding Officer, Labour Court and Others

Madras High Court · (1970) 83 LW 318 : (1970) 1 MLJ 637

Industrial Disputes Act, 1947 — Section 25J, 33C(2)
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High Courts10 Oct 1969

P.V. Natarajan Vs The Revenue Divisional Officer and Others

Madras High Court · (1970) 83 LW 235 : (1970) 2 MLJ 410

Madras Hereditary Village Offices Act, 1895 — Section 6(1)
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High Courts10 Oct 1969

In Re: Sambandam

Madras High Court · (1970) 2 MLJ 80

Madras Prohibition Act, 1937 — Section 4(1)(a)
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High Courts10 Oct 1969

Nagammal and Others Vs Nanjammal and Another

Madras High Court · (1970) 1 MLJ 358

Hindu Succession Act, 1956 — Section 22
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High Courts09 Oct 1969

Mayilsami Gounder Vs Rammoorthi Chettiar and Another

Madras High Court · (1970) ILR (Mad) 111 : (1970) 1 MLJ 606

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High Courts08 Oct 1969

Fathima Bi Ammal Vs A.A. Mahomed Mohideen and Others

Madras High Court · (1971) 84 LW 676 : (1971) 2 MLJ 451

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
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High Courts08 Oct 1969Dismissed

The Joint Registrar of Co-operative Societies, Madras and Others Vs P.S. Rajagopal Naidu and Others

Madras High Court · AIR 1970 Mad 212 : (1970) 83 LW 98

Civil Procedure Code, 1908 (CPC) — Section 64, 65, 66, 67
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High Courts08 Oct 1969Dismissed

The Andhra Co-operative Marketing Federation Ltd. Vs Eastern Shipping Corporation and Another

Madras High Court · (1970) ILR (Mad) 197

Commercial Documents Evidence Act, 1939 — Section 2, 3, 4Constitution of India, 1950 — Article 3, 4
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High Courts06 Oct 1969Dismissed

City Oil Mill Vs The Joint Commercial Tax Officer, Royapuram Division and Another

Madras High Court · (1970) 25 STC 33

Central Sales Tax Act, 1956 — Section 14
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High Courts06 Oct 1969

Gajendra Transports (P) Ltd., Tiruppur Vs Anamallais Bus Transports (P) Ltd., Pollachi and Another

Madras High Court · AIR 1970 Mad 379 : (1970) ILR (Mad) 255 : (1970) 1 MLJ 568

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 47(3), 48, 48(1), 57
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