Civil Procedure Code, 1882 — Section 462Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 3, Order 32 Rule 6Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts12 Sept 1969

V. Balakrishnan Vs RM.A.N. Annamalai Chettiar and Others

Madras High Court · (1970) 1 MLJ 464

Tamil Nadu Agriculturists Relief Act, 1938 — Section 9

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High Courts12 Sept 1969

Venkitasubbu Ramaswami Vanavarayar Vs Marimuthu Gounder

Madras High Court · (1970) 83 LW 159 : (1970) 2 MLJ 108

Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 29

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High Courts12 Sept 1969Dismissed

Thangammal and Others Vs Murugammal and Others

Madras High Court · AIR 1970 Mad 325 : (1970) 83 LW 195 : (1970) 1 MLJ 460

General Clauses Act, 1897 — Section 3(26), 3(36)Limitation Act, 1963 — Article 65Presidency Small Cause Courts Act, 1882 — Section 28

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High Courts11 Sept 1969

G. Pulla Reddy, Specialist in Quality Sweets Vs The Indian International Trade and Industries Fair, 1968, India

Madras High Court · (1970) 1 MLJ 558

Arbitration Act, 1940 — Section 14, 20, 8

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High Courts11 Sept 1969Allowed

A. Gnanasikhamony Vs Palukal Panchayat

Madras High Court · AIR 1970 Mad 360 : (1970) CriLJ 1239

Tamil Nadu Panchayats Act, 1958 — Section 178(2)Tamil Nadu Panchayats Rules — Rule 32

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High Courts11 Sept 1969Dismissed

S.V.K.N. Palaniappa Chettiar Vs V.R.P.L.M. Palaniappa Chettiar and Others

Madras High Court · AIR 1970 Mad 401 : (1970) 83 LW 122 : (1970) 2 MLJ 458

Civil Procedure Code, 1908 (CPC) — Section 73(1)

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High Courts11 Sept 1969

B. Kalyanasundaram Vs A.R. Natarajan

Madras High Court · (1970) ILR (Mad) 50 : (1969) 82 LW 636 : (1969) 2 MLJ 585

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1)

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High Courts10 Sept 1969Dismissed

Mrs. C.R. Chandra Vs Tirupati Cotton Mills Ltd.

Madras High Court · (1971) 41 CompCas 94 : (1971) 84 LW 44 : (1971) 84 LW 4

Companies Act, 1956 — Section 433(E)

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High Courts10 Sept 1969

B.K. Varma Vs Corporation of Madras

Madras High Court · AIR 1971 Mad 40 : (1971) CriLJ 60

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 95Prevention of Food Adulteration Act, 1954 — Section 16, 17, 2, 7

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High Courts10 Sept 1969Dismissed

Gokhula and Others Vs N. Ramaswami Naicker

Madras High Court · AIR 1970 Mad 417 : (1970) ILR (Mad) 524 : (1970) 83 LW 258 : (1970) 2 MLJ 104

Interest Act, 1839 — Section 1

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High Courts10 Sept 1969Allowed

C.R. Ramachandran and Others Vs C.P. Porai Goundar (Died) and Others

Madras High Court · (1969) 09 MAD CK 0008

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Article 59, 60Partnership Act, 1932 — Section 48, 49

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