High Courts15 Jan 1969
Public Prosecutor Vs Ayyanar
Madras High Court · (1969) 2 MLJ 453
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Madras High Court judgments, 1969
474 judgments · page 24 of 24
High Courts15 Jan 1969
T.K.E. Mohammed Yousuff Vs The Accommodation Controller and the Revenue Divisional Officer and Another
Madras High Court · (1969) 82 LW 293 : (1969) 2 MLJ 75
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3(1)(a)(i)
High Courts15 Jan 1969Allowed
T.A. Kumarasamy Pathar Vs The State of Madras
Madras High Court · (1970) 83 LW 26 : (1969) 23 STC 447
High Courts10 Jan 1969
Dhanuskoti and Others Vs State of Madras and Others
Madras High Court · (1969) 2 MLJ 224
Tamil Nadu Panchayats Act, 1958 — Section 111, 112
High Courts10 Jan 1969
Thiru Arooran Sugars Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1970) 2 LLJ 249
Constitution of India, 1950 — Article 226, 43Industrial Disputes Act, 1947 — Section 10, 2, 25A
High Courts10 Jan 1969Allowed
Kasilaya V. Kuppuswami Iyer, President of the Kasilaya Vagaiara Sri Ramanavami Utsava Dharma Sabha Vs The State of Madras
Madras High Court · (1969) 01 MAD CK 0001
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 13
High Courts09 Jan 1969
V.M. Nissar Ahmed and Others by Guardian and next friend V.C. Abdul Munaf Saheb Vs Rahima Bi and Others
Madras High Court · (1970) 1 MLJ 512
Partnership Act, 1932 — Section 43(1)United Kingdom Partnership Act, 1890 — Section 32(c)
High Courts09 Jan 1969Allowed
T.A. Rahim Sahib Vs Syed Imam Sahib and others
Madras High Court · (1969) 01 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Section 141, 142, 153Limitation Act, 1963 — Section 5
High Courts09 Jan 1969
Mohaideen Abdul Kadir and Others Vs Mohammad Mohaideen Umma by Agent Habeeb Mohammad Thambi and Others
Madras High Court · (1970) ILR (Mad) 636
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 114, 13, 32(2), 33, 35Limitation Act, 1908 — Article 142, 143, 144, 86, 28
High Courts07 Jan 1969
Dayagee Agarwal Vs Engineering Metal and General Workers' Union and Another
Madras High Court · (1969) 2 LLJ 367 : (1969) 82 LW 489
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 12, 17, 17A, 18
High Courts07 Jan 1969
The Corporation of Madras Vs N. Jayammal and Others
Madras High Court · (1970) ACJ 317 : (1970) 83 LW 272 : (1970) 2 MLJ 189
Motor Vehicles Act, 1988 — Section 110, 95
High Courts06 Jan 1969
State of Madras and Others Vs T.M. Oosman Haji and Co., Madras and Others
Madras High Court · AIR 1970 Mad 27 : (1969) 2 MLJ 443
Government Grants Act, 1895 — Section 3Madras City Tenants Protection Act, 1922 — Section 1(3)
High Courts06 Jan 1969
The State of Madras Vs T.M. Oosman Haji and Co., Timber Merchants and Others
Madras High Court · (1970) ILR (Mad) 154 : (1969) 82 LW 283 : (1969) 1 MLJ 443
High Courts03 Jan 1969
N.S.M. Adaikappa Chettiar Vs The Official Assignee, High Court
Madras High Court · (1969) 82 LW 266 : (1969) 2 MLJ 115
Presidency Towns Insolvency Act, 1909 — Section 49(4)