COURT ARCHIVE

Madras High Court judgments, 1969

474 judgments · page 23 of 24

High Courts27 Jan 1969

The Chief Controlling Revenue Authority Vs Chidambaram, Partner, Thachanallur Sugar Mills and Distilleries and Others

Madras High Court · (1970) ILR (Mad) 395 : (1969) 82 LW 420 : (1969) 2 MLJ 91

Partnership Act, 1932 — Section 14Stamp Act, 1899 — Section 5, 6

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High Courts27 Jan 1969

Chief Controlling Revenue Authority Vs Chidambaram, Partner, Thachanallur Sugar Mills and Distilleries and Others

Madras High Court · AIR 1970 Mad 5 : (1969) 82 LW 321

Partnership Act, 1932 — Section 14Stamp Act, 1899 — Article 23, 46Transfer of Property Act, 1882 — Section 10

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High Courts24 Jan 1969

Maduari K. Rengiah Chettiar and Co., Madurai Vs Union of India

Madras High Court · AIR 1971 Mad 34

Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 30

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High Courts24 Jan 1969

Dharmambal Achi Vs The Authorised Officer, Land Reforms and Another

Madras High Court · (1970) ILR (Mad) 119 : (1969) 82 LW 713 : (1970) 1 MLJ 544

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High Courts24 Jan 1969

Madurai K. Rangiah Chettiar and Co. Vs The Union of India (UOI)

Madras High Court · (1970) 83 LW 164 : (1970) 2 MLJ 393

Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114(e)

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High Courts24 Jan 1969

R.M. Solai Nadar Vs A.T.A.V. Guruswami Nadar and Co.

Madras High Court · (1969) 82 LW 345 : (1969) 1 MLJ 629

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)

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High Courts23 Jan 1969

Commissioner of Income Tax Vs N.S. Pandaria Pillai

Madras High Court · (1969) 73 ITR 457

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High Courts23 Jan 1969

Commissioner of Income Tax Vs S.R.M.S. Narayanan Chettiar

Madras High Court · (1969) 74 ITR 329

Income Tax Act, 1922 — Section 24(1)

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High Courts23 Jan 1969

Commissioner of Income Tax Vs T.V. Sundaram Iyengar and Sons (Private) Ltd.

Madras High Court · (1969) 74 ITR 638

Income Tax Act, 1922 — Section 23A, 23A(1)

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High Courts23 Jan 1969

Ammalu Ammal Vs Govindaswami Reddiar and another

Madras High Court · (1969) 01 MAD CK 0009

Contract Act, 1872 — Section 25, 25(1)Transfer of Property Act, 1882 — Section 123, 6

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High Courts23 Jan 1969

Mrs. Subhadra Ben Manilal Vs The Special Tahsildar, Land Acquisition

Madras High Court · (1969) 82 LW 400 : (1969) 2 MLJ 249

Land Acquisition Act, 1894 — Section 12(2)

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High Courts21 Jan 1969

Mohamed Mansour and Others Vs N. Abdul Cader alias Ibrahim and Another

Madras High Court · (1969) 2 MLJ 449

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High Courts21 Jan 1969Dismissed

Mohamed Mansour Vs N. Abdul Cader alias Ibrahim and Another

Madras High Court · AIR 1970 Mad 510

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts21 Jan 1969

O.N. Muthu Ramalingam and Another Vs T.M. Sembuselli Gounder, Member, Executive Committee, Bhavani Co-operative Land Mortgage Bank Ltd. and Others

Madras High Court · (1969) 2 MLJ 243

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High Courts21 Jan 1969

Sri Radhakrishna School Vs S.P. Shanmugha Mudaliar

Madras High Court · (1969) 01 MAD CK 0002

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High Courts20 Jan 1969Allowed

R. Lakshminarayanan Vs V.A. Maruthappa Nainar and Others

Madras High Court · AIR 1970 Mad 136

Constitution of India, 1950 — Article 226Rice Milling Industry (Regulation) Act, 1958 — Section 5

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High Courts20 Jan 1969

R. Lakshminarayanan and Others Vs V.A. Maruthappa Nainar and Others

Madras High Court · (1970) ILR (Mad) 1 : (1969) 82 LW 307 : (1969) 2 MLJ 79

Rice Milling Industry (Regulation) Act, 1958 — Section 5

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High Courts17 Jan 1969Allowed

The State of Madras Vs The Ambanathapuram Vagaira Charities and Another

Madras High Court · (1969) 01 MAD CK 0042

Madras Plantations Agricultural Income Tax (Amendment) Act, 1958 — Section 33

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High Courts17 Jan 1969

V. David Raja Vs J.P. Devaraj and Others

Madras High Court · (1969) 1 MLJ 623

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts16 Jan 1969

Mohammad Zackriah Sahib Vs Chinnappan alias Subramania Mudaliar and Others

Madras High Court · (1969) 82 LW 416 : (1969) 2 MLJ 649

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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