High Courts11 Nov 1969
Spirit Warehouse Vs The State of Madras
Madras High Court · (1971) 1 MLJ 7
Madras General Sales Tax Act, 1939 — Section 2(n)
COURT ARCHIVE
Madras High Court judgments, 1969
474 judgments · page 5 of 24
High Courts11 Nov 1969
Rajammal Vs The Union of India (UOI)
Madras High Court · (1970) ACJ 430 : (1970) 83 LW 734 : (1970) 2 MLJ 497
Railways Act, 1890 — Section 66, 82A
High Courts07 Nov 1969Allowed
In Re: S.C. Pandian
Madras High Court · (1970) LW(Cri) 6
Penal Code, 1860 (IPC) — Section 353
High Courts07 Nov 1969Dismissed
The Rayala Corporation Private Limited by Managing Director, M.R. Pratap Vs The Secretary, Ministry of Industrial Development and Department of Company Affairs, Company Law Board and Others
Madras High Court · (1969) 11 MAD CK 0047
Companies Act, 1956 — Section 209, 209(4), 234, 235, 236Constitution of India, 1950 — Article 226
High Courts07 Nov 1969
N. Bashyam and Another Vs The State of Madras and Others
Madras High Court · (1970) 83 LW 132 : (1970) 1 MLJ 510
Tamil Nadu General Clauses Act, 1891 — Section 3(22)Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 60
High Courts06 Nov 1969
Murugesan and Others Vs Kothandam
Madras High Court · (1970) CriLJ 1183
Penal Code, 1860 (IPC) — Section 341, 355
High Courts06 Nov 1969
L.G. Ramamurthi and Others Vs The Commissioner of Income Tax
Madras High Court · (1970) ILR (Mad) 771
Income Tax Act, 1922 — Section 16, 16(3), 66, 66(1)Income Tax Act, 1961 — Section 256(1)
High Courts05 Nov 1969
S. Krishnaswamy Pillai Vs The Deputy Commissioner, Hindu Religious and Charitable Endowments (Administration) Dept. and Others
Madras High Court · (1970) 1 MLJ 365
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 64(1)
High Courts05 Nov 1969
A.R. Ramiah Vs Reserve Bank of India (Exchange) (Central Department) Fort Glacis and Another
Madras High Court · (1970) 1 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226
High Courts05 Nov 1969Dismissed
Sri Bharathi Mills Vs The State of Madras
Madras High Court · (1970) 25 STC 347
High Courts05 Nov 1969
Estate of late G. Ramaswamy Naidu Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1971 Mad 57 : (1970) 76 ITR 559
Estate Duty Act, 1953 — Section 2(15)Income Tax Act, 1922 — Section 66
High Courts04 Nov 1969
Abu Bucker Sait Vs Commissioner of Income Tax
Madras High Court · (1970) 76 ITR 362
Income Tax Act, 1922 — Section 22(2), 28(1), 66(2)
High Courts04 Nov 1969
Alavai Industries Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1970) 76 ITR 310
Income Tax Act, 1922 — Section 23A
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Board of Revenue Vs S.M. Abdul Jammal and Another
Madras High Court · (1970) ILR (Mad) 230 : (1970) 83 LW 157 : (1970) 1 MLJ 417
Stamp Act, 1899 — Section 57Transfer of Property Act, 1882 — Section 108
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Madras Vs S.M. Abdul Jammal and Another
Madras High Court · AIR 1970 Mad 288
Stamp Act, 1899 — Article 35, 16Transfer of Property Act, 1882 — Section 108
High Courts03 Nov 1969
Muthuraj Koilpillai Vs Esther Victoria Kannammal
Madras High Court · AIR 1970 Mad 237 : (1971) ILR (Mad) 267 : (1970) 83 LW 83
Divorce Act, 1869 — Section 18, 19
High Courts03 Nov 1969
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs H.B. Devaraj, Coonoor
Madras High Court · AIR 1970 Mad 290
Stamp Act, 1899 — Article 45
High Courts03 Nov 1969Partly Allowed
The Reid Co-operative Timber Works Ltd., Madras Vs Employees' State Insurance Corporation
Madras High Court · AIR 1970 Mad 439 : (1971) 21 FLR 404 : (1970) 2 MLJ 40
Employees State Insurance Act, 1948 — Section 40(4), 78Interest Act, 1839 — Section 1Trusts Act, 1882 — Section 23
High Courts31 Oct 1969
In Re: Pakkirisami and Another
Madras High Court · (1970) 1 MLJ 488
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 323
High Courts31 Oct 1969
M.S. Padmanabha Iyer Vs Devadass Sylus and Another
Madras High Court · (1971) ILR (Mad) 892 : (1970) 83 LW 276 : (1970) 2 MLJ 520
Transfer of Property Act, 1882 — Section 55(2), 55(ii)