The Coimbatore Cotton Mills Ltd., by Managing Agents R. Beema Naidu and Co. by Partner R. Ethirajulu Vs The Uppilipalayam Panchayat
Madras High Court · (1970) 2 MLJ 405
COURT ARCHIVE
474 judgments · page 3 of 24
Madras High Court · (1970) 2 MLJ 405
Madras High Court · (1971) 1 MLJ 400
Madras High Court · AIR 1971 Mad 293 : (1970) 83 LW 457
Madras High Court · (1970) 83 LW 631 : (1970) 2 MLJ 449
Madras High Court · (1970) LW(Cri) 7
Madras High Court · (1976) 104 ITR 444
Madras High Court · (1971) 41 CompCas 548 : (1971) 84 LW 99
Madras High Court · (1970) 78 ITR 775
Madras High Court · (1970) 25 STC 323
Madras High Court · (1970) 1 MLJ 372
Madras High Court · (1970) 25 STC 376
Madras High Court · (1970) 2 LLJ 91
Madras High Court · (1971) ILR (Mad) 173 : (1970) 1 MLJ 592
Madras High Court · AIR 1970 Mad 242 : (1970) CriLJ 817
Madras High Court · (1970) 2 MLJ 239
Madras High Court · (1970) 25 STC 407
Madras High Court · (1970) ACJ 17
Madras High Court · (1970) 2 MLJ 358
Madras High Court · (1970) 83 LW 486 : (1970) 83 LW 283 : (1970) 1 MLJ 624
Madras High Court · (1971) ILR (Mad) 1 : (1970) 83 LW 403 : (1970) 2 MLJ 234