COURT ARCHIVE

Madras High Court judgments, 1963

543 judgments · page 22 of 28

High Courts11 Apr 1963Dismissed

State of Madras Vs Madurai Mills Co. Ltd.

Madras High Court · AIR 1964 Mad 494 : (1964) 77 LW 328 : (1964) 15 STC 207

Constitution of India, 1950 — Article 133Madras General Sales Tax Act, 1939 — Section 10, 11, 12D, 18A, 9

High Courts11 Apr 1963Dismissed

Erode Yarn Stores Vs The State of Madras

Madras High Court · (1963) 14 STC 724

Income Tax Act, 1961 — Section 31

High Courts11 Apr 1963

The State of Madras Vs The Madura Mills Co., Limited

Madras High Court · (1964) ILR (Mad) 48 : (1964) 1 MLJ 342

Central Provinces and Berar Sales Tax Act, 1947 — Section 23Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133

High Courts10 Apr 1963

S. Vs M. Seyed Cassim, And Others V. Income Tax Officer, Karaikudi

Madras High Court · (1963) 50 ITR 473 : (1963) 76 LW 479

Income Tax Act, 1961 — Section 34, 35, 35(5), 44D, 44D(1)

High Courts09 Apr 1963Allowed

The Management of V. Guruviah Naidu and Sons, Podanur Vs The Workmen of V. Guruviah Naidu and Sons and Others

Madras High Court · (1965) ILR (Mad) 131

Industrial Disputes Act, 1947 — Section 10(1), 18, 25G, 33, 33(1)

High Courts09 Apr 1963Allowed

Shirin Bi Mohamadali Vs The Deputy Commercial Tax Officer and Another

Madras High Court · (1963) 14 STC 974

Constitution of India, 1950 — Article 226

High Courts09 Apr 1963Dismissed

A.K.D. Alaga Raja and M.D. Chandrasekara Raja Vs The State of Madras

Madras High Court · (1963) 14 STC 794

Central Sales Tax Act, 1956 — Section 14, 15

High Courts09 Apr 1963Allowed

S. Rangaswami Nadar and Co., Seeniappa Oil Mills Vs State of Madras

Madras High Court · AIR 1964 Mad 487 : (1963) 76 LW 842 : (1963) 14 STC 668

High Courts05 Apr 1963

Mailappa Chettiar Vs Sivagami Achi

Madras High Court · (1964) CriLJ 242

Criminal Procedure Code, 1898 (CrPC) — Section 488

High Courts05 Apr 1963Allowed

T.M.L. Alagappa Chettiar Vs The State of Madras

Madras High Court · (1963) 14 STC 839

High Courts05 Apr 1963Allowed

T.V.S. Sarma Studio Vs The State of Madras

Madras High Court · (1963) 14 STC 784

High Courts05 Apr 1963Dismissed

Abdul Azeez and Another Vs M.K.P. Kader Mohideen and Others

Madras High Court · AIR 1963 Mad 428 : (1963) 76 LW 498 : (1963) 2 MLJ 220

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 105, 11Partnership Act, 1932 — Section 42

High Courts04 Apr 1963Allowed

Vasantha and Co. Vs The State of Madras

Madras High Court · (1963) ILR (Mad) 1157 : (1963) 76 LW 542 : (1963) 14 STC 696

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2, 7Central Excises and Salt Act, 1944 — Section 4Central Sales Tax Act, 1956 — Section 14, 15

High Courts04 Apr 1963

Public Prosecutor Vs Rangaswamy Chettiar

Madras High Court · (1963) CriLJ 464

High Courts03 Apr 1963Dismissed

M.S. Dharma Mudali Vs O.C. Abdulla, Principal Subordinate Judge and Others

Madras High Court · (1964) ILR (Mad) 728

Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 58(1)Tamil Nadu Hindu Religious and Charitable Endowments (Second Amendment) Act, 1961 — Section 113A, 113A(1), 113A(2)

High Courts03 Apr 1963

Kaliammal and Others Vs Muthu Pillai alias Perathambia Pillai and Others

Madras High Court · AIR 1966 Mad 118 : (1965) 78 LW 57

High Courts03 Apr 1963Allowed

Meenambika Company Vs The State of Madras

Madras High Court · (1964) ILR (Mad) 624 : (1963) 14 STC 817

High Courts03 Apr 1963Dismissed

P. Kandiah Thevar Vs Third Income Tax Officer and Another

Madras High Court · AIR 1964 Mad 305 : (1964) ILR (Mad) 102 : (1963) 49 ITR 665

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 54Income Tax Act, 1961 — Section 137(1), 137(2), 137(3)

High Courts01 Apr 1963Allowed

The Deputy Commissioner of Commercial Taxes Vs Presidency Motors

Madras High Court · (1963) 14 STC 706

High Courts01 Apr 1963

H. N. Kempai Gowder and Another Vs Commissioner of Agricultural Income Tax, Madras

Madras High Court · (1964) 54 ITR 31