High Courts01 May 1963Allowed
K.T. Seshadri Iyengar and others Vs A.E. Govindarajulu Chettiar and others
Madras High Court · (1963) 05 MAD CK 0019
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 20 of 28
High Courts01 May 1963
O. RM. OM. SP. Firm Vs Commissioner of Income Tax, Madras.
Madras High Court · (1964) 52 ITR 907
High Courts01 May 1963
V. Ganesan Vs Brahmayya and Co., Official Liquidators and Another
Madras High Court · (1964) 1 MLJ 405
Companies Act, 1913 — Section 235
High Courts01 May 1963Allowed
V.N. Surulivel Nadar and Brothers Vs The State of Madras
Madras High Court · (1963) 14 STC 1005
High Courts01 May 1963
Ramaswamy Gounder Vs Kalliappa Gounder
Madras High Court · (1964) ILR (Mad) 286 : (1963) 76 LW 567 : (1964) 1 MLJ 368
Guardians and Wards Act, 1890 — Section 29
High Courts30 Apr 1963
Thulasi Ammal (minor Appellant by Mother and Guardian Kannu Ammal) Vs Gowri Ammal and Others
Madras High Court · (1964) 1 MLJ 228
High Courts30 Apr 1963Dismissed
Indian Metal and Metallurgical Corporation Vs The State of Madras
Madras High Court · (1963) 14 STC 788
High Courts30 Apr 1963Dismissed
Thulasi Ammal by mother and guardian Kannu Ammal Vs Gowri Ammal and Others
Madras High Court · AIR 1964 Mad 118 : (1964) ILR (Mad) 65 : (1963) 76 LW 505
Hindu Marriage Act, 1955 — Section 11, 12, 16
High Courts29 Apr 1963Dismissed
L.M.S. Sadak Thamby and Co. Vs The State of Madras
Madras High Court · (1963) 76 LW 836 : (1963) 14 STC 753
High Courts29 Apr 1963Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs R.M. Devan
Madras High Court · (1964) ILR (Mad) 367 : (1963) 14 STC 923
Constitution of India, 1950 — Article 226, 246, 286
High Courts29 Apr 1963Dismissed
P.N. Sundaram Iyer Vs T.K. Subbier
Madras High Court · (1963) 04 MAD CK 0048
High Courts29 Apr 1963
Transport Co. (Private) Ltd. Vs Second Income Tax Officer, Tirunelveli
Madras High Court · (1964) 51 ITR 82
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10(2), 10(2)(vi), 10(2)(vib), 24, 24(1)
High Courts29 Apr 1963
Deputy Commissioner of Commercial Taxes, Coimbatore Division Vs A. Mahadevan Chettiar
Madras High Court · (1963) 14 STC 853
High Courts29 Apr 1963Dismissed
The Deputy Commissioner of Commercial Taxes, Madras Division Vs Ambika Stores
Madras High Court · (1964) ILR (Mad) 60 : (1963) 76 LW 538 : (1963) 14 STC 688
High Courts29 Apr 1963Dismissed
Perumal Muthiriar Vs V. Ramachandra Iyer
Madras High Court · (1963) 04 MAD CK 0004
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4(a)
High Courts28 Apr 1963Dismissed
C.B.B. Thandava Rao Vs State of Madras
Madras High Court · (1963) ILR (Mad) 1143 : (1964) 15 STC 22
Income Tax Act, 1961 — Section 35
High Courts26 Apr 1963Allowed
Jessie Josephine Garrad (decd.) and Others Vs Millicent Ann Harding
Madras High Court · AIR 1964 Mad 227
State Railway Provident Fund Rules — Rule 14(6)Succession Act, 1925 — Section 180, 360
High Courts26 Apr 1963
Chelladurai and Others Vs Sornam alias Eswaramurthy and Others
Madras High Court · (1964) ILR (Mad) 154 : (1963) 76 LW 502 : (1964) 1 MLJ 55
Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 109, 120B, 121
High Courts25 Apr 1963
Samidorai Thennavarayar Vs Vaithilinga Thennavarayaar and Others
Madras High Court · AIR 1964 Mad 314 : (1964) ILR (Mad) 133
Constitution of India, 1950 — Article 133, 133(1)
High Courts25 Apr 1963Dismissed
S. Sivaprakasa Mudaliar Vs The State of Madras and Another
Madras High Court · AIR 1964 Mad 115 : (1963) 76 LW 625
Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A, 6