High Courts25 Apr 1963
Samidorai Thennavarayar Vs Vaithilinga Thennavarayar and Others
Madras High Court · (1964) 1 MLJ 7
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)(a)
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 21 of 28
High Courts24 Apr 1963Allowed
Navaneetham Vs The Commissioner, Hindu Religious and Charitable Endowments, Madras and others
Madras High Court · (1964) ILR (Mad) 42
High Courts24 Apr 1963Allowed
Navaneetham Vs The Commissioner, Hindu Religious and Charitable Endowments and Others
Madras High Court · (1964) ILR (Mad) 42
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(9)
High Courts24 Apr 1963Dismissed
Habibunnissa Vs State of Madras and Others
Madras High Court · (1964) 15 STC 271
Constitution of India, 1950 — Article 14
High Courts23 Apr 1963
Kuppuswami Raja and Another Vs Perumal Raja and Others
Madras High Court · AIR 1964 Mad 291 : (1964) ILR (Mad) 114 : (1963) 76 LW 741
Succession Act, 1925 — Section 2, 39, 63, 70
High Courts23 Apr 1963
B.M.S. (Pte.) Ltd. Vs State Transport Appellate Tribunal and Others
Madras High Court · AIR 1964 Mad 266 : (1963) 76 LW 700
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 64
High Courts22 Apr 1963
K.S. Iyer Vs Bar Council
Madras High Court · AIR 1964 Mad 390 : (1963) ILR (Mad) 1163
Bar Council of India Rules, 1975 — Rule 1VBConstitution of India, 1950 — Article 14, 19(1)Legal Practitioners Act, 1879 — Section 6, 7
High Courts22 Apr 1963Dismissed
H.H. Naeems and Company Vs State of Madras
Madras High Court · (1964) 15 STC 269
Constitution of India, 1950 — Article 14
High Courts22 Apr 1963Allowed
K.O. Mohamed Sulaiman and Co. and Others Vs The Deputy Commissioner of Commercial Taxes
Madras High Court · (1964) ILR (Mad) 438 : (1963) 76 LW 694 : (1964) 15 STC 593
High Courts19 Apr 1963Dismissed
Rakappa Chettiar and Another Vs Chockalingam and Another
Madras High Court · AIR 1964 Mad 126 : (1963) 76 LW 575
High Courts18 Apr 1963Dismissed
Messrs Murray and Co. Vs Kesar Bai and others
Madras High Court · (1963) 04 MAD CK 0049
High Courts18 Apr 1963
M.S. Chockalinga Chettiar and Others Vs Navaneethakrishna Sivasubramania Hirudalaya Marudappa Pandayan and Others
Madras High Court · (1964) ILR (Mad) 110 : (1964) 77 LW 143 : (1964) 1 MLJ 340
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 51(1)
High Courts17 Apr 1963Dismissed
Seshi Ammal and Another Vs Thaiyu Ammal
Madras High Court · AIR 1964 Mad 217 : (1964) ILR (Mad) 107 : (1963) 76 LW 571
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts17 Apr 1963
Blue Mountain Estates and Industries Ltd. and Others Vs Government of Madras
Madras High Court · (1964) 54 ITR 46
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 7
High Courts17 Apr 1963Allowed
Mettur Chemical and Industrial Corporation and Another Vs The Commercial Tax Officer and Others
Madras High Court · (1964) 15 STC 734
High Courts17 Apr 1963Dismissed
S. Bakthavatsalu Vs The State of Madras
Madras High Court · (1963) 14 STC 832
High Courts17 Apr 1963Allowed
A. Thiruvengadaswami Iyengar Vs The State of Madras
Madras High Court · (1963) 14 STC 856
Central Sales Tax Act, 1956 — Section 2, 3, 4, 5, 9
High Courts16 Apr 1963
Neelakantam Pillai Vs Vadivelu Achari and Others
Madras High Court · (1964) ILR (Mad) 422
Civil Procedure Code Amendment Act, 1956 — Section 14(10)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1, Order 47 Rule 4, Order 47 Rule 7, Order 9 Rule 2
High Courts15 Apr 1963Dismissed
R. Kaliappan Vs The State of Madras
Madras High Court · (1963) 14 STC 750
Central Sales Tax Act, 1956 — Section 3, 7, 8
High Courts15 Apr 1963Allowed
C.K. Palanivelu Chetty and Sons Vs The Deputy Commissioner of Commercial Taxes and Another
Madras High Court · (1963) 76 LW 853 : (1963) 14 STC 656