High Courts18 Mar 1963Dismissed
P. Kanthammal Vs D.S. Rajalakshmi
Madras High Court · AIR 1963 Mad 412 : (1963) 76 LW 423 : (1963) 1 MLJ 168
Civil Procedure Code, 1908 (CPC) — Section 95, 95(1)
COURT ARCHIVE
Madras High Court judgments, 1963
543 judgments · page 24 of 28
High Courts18 Mar 1963Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs S. Krishnaswami Chettiar
Madras High Court · (1963) ILR (Mad) 983 : (1963) 76 LW 847 : (1963) 14 STC 598
High Courts18 Mar 1963Dismissed
V. Shanmugam Vs K. Elumalai Gounder and others.
Madras High Court · (1963) 03 MAD CK 0003
Constitution of India, 1950 — Article 226
High Courts15 Mar 1963
Natesa Chetty Vs M.K.R. Shanmuga Mudaliar
Madras High Court · (1963) 76 LW 329 : (1963) 1 MLJ 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts15 Mar 1963Allowed
Kathayya Padayachi Vs Ponnan Kaladi and Others
Madras High Court · (1964) ILR (Mad) 716
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 2, 2(6), 4(5), 9Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2(1), 3, 3(3), 3(6)Transfer of Property Act, 1882 — Section 43
High Courts15 Mar 1963
C.P. Chidambaram, Trustee Nelli, Ayyangar Koil Vs The State of Madras and others
Madras High Court · (1963) 03 MAD CK 0009
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts14 Mar 1963Allowed
S. Ramanatha Sethupathy Vs R. Shanmuga Rajeswari Sethupathy and others
Madras High Court · (1963) 03 MAD CK 0038
High Courts14 Mar 1963Dismissed
Shanmugha Porayar Vs The State of Madras
Madras High Court · (1974) ILR (Mad) 46
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3
High Courts14 Mar 1963Dismissed
The State of Madras Vs Paiavantha Mudaliar, and others
Madras High Court · (1963) 03 MAD CK 0034
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts14 Mar 1963
M. Ramasamy Asari Vs Second Income Tax Officer, Madurai.
Madras High Court · (1964) 51 ITR 57
Income Tax Act, 1922 — Section 5(7A), 64, 64(1), 64(3), 66
High Courts14 Mar 1963Dismissed
The State of Madras Vs Sheriff Mohammed and others
Madras High Court · (1963) 03 MAD CK 0008
Estates Abolition Act — Section 42
High Courts12 Mar 1963Allowed
Deputy Commissioner (C.T.), Coimbatore Division Vs C. Abdul Shukoor Sahib and Company
Madras High Court · (1963) 76 LW 812 : (1963) 14 STC 670
High Courts12 Mar 1963
The Management of Mahalakshmi Textile Mills Vs The Presiding Officer, Labour Court and Others
Madras High Court · AIR 1964 Mad 51 : (1963) 2 LLJ 58 : (1963) 76 LW 341
High Courts12 Mar 1963
Ouchterlony Valley Estates (1938) Ltd. Vs Commissioner of Agricultural Income Tax, Madras
Madras High Court · (1963) 50 ITR 18
High Courts12 Mar 1963
K. Sp. Kt. Kalayappa Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 51
Income Tax Act, 1922 — Section 66(2)
High Courts11 Mar 1963
Devi Films Ltd. Vs Commissioner of Income Tax, Madras.
Madras High Court · (1963) 49 ITR 874
Income Tax Act, 1922 — Section 10(2)(xi), 10(2)(xv), 66(1), 66(2)
High Courts11 Mar 1963Dismissed
S. Kumbalingam and Others Vs The Management of the Indian Metal and Metallurgical Corporation and Another
Madras High Court · AIR 1963 Mad 315 : (1964) 1 LLJ 81 : (1963) 76 LW 440
Industrial Disputes Act, 1947 — Section 33(2)
High Courts11 Mar 1963
K. Gopalaswami Mudaliar Vs Fifth Additional Income Tax Officer, Coimbatore, and Others.
Madras High Court · (1963) 49 ITR 322
Income Tax Act, 1922 — Section 18, 22, 22(1), 22(2), 23
High Courts09 Mar 1963
Palaniswamy Gurukkal by power of attorney agent Sivaprakasa Krishnaswami Gurukkal Vs Kandappa Goundar
Madras High Court · (1963) 03 MAD CK 0042
Companies Act, 1956 — Section 186Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 114
High Courts08 Mar 1963Allowed
Corporation of Madras Vs The Reserve Bank of India, Madras
Madras High Court · (1963) ILR (Mad) 803
Reserve Bank of India Act, 1934 — Section 1(3)