Limitation Act, 1963 — Article 148Tamil Nadu Agriculturists Relief Act, 1938 — Section 19(2), 4, 9A, 9A(2)Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 2

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High Courts06 Feb 1963

P.R. Kanakasabapathi Chettiar and Others Vs P.V. Govindarajulu Naidu and Others

Madras High Court · (1964) 1 MLJ 135

Contract Act, 1872 — Section 2(d), 29

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High Courts06 Feb 1963Dismissed

P.R. Kanakasabapathi Chettiar and Others Vs P.V. Govindarajulu Naidu and Another

Madras High Court · AIR 1964 Mad 219 : (1963) ILR (Mad) 975 : (1964) 77 LW 322

Contract Act, 1872 — Section 2, 29

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High Courts01 Feb 1963

A. Padmanabha Naidu and another Vs Naraindas Vishandas by partners Naraindas and others

Madras High Court · (1963) ILR (Mad) 1000

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts01 Feb 1963

A. Padmanabha Naidu and Another Vs Naraindas Vishandas and Others

Madras High Court · (1963) ILR (Mad) 1000

Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 68, 70

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High Courts30 Jan 1963

The Mylapore Hindu Permanent Fund Ltd., suing by their Secretary, Sri K. Vinayakam Vs K.S. Subramaniya Iyer

Madras High Court · (1964) 1 MLJ 213

Madras City Tenants Protection Act, 1922 — Section 9Transfer of Property Act, 1882 — Section 108(h)

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High Courts30 Jan 1963Dismissed

A.N. Marudachalam Chettiar Vs S.A. Veera Boyan

Madras High Court · AIR 1964 Mad 9 : (1963) ILR (Mad) 969 : (1963) 76 LW 446

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Limitation Act, 1908 — Article 62, 96

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High Courts29 Jan 1963Allowed

Kumbakonam Electric Supply Corporation Ltd. and Another Vs Joint Commercial Tax Officer

Madras High Court · AIR 1964 Mad 477 : (1963) 76 LW 420 : (1963) 14 STC 600

Central Sales Tax Act, 1956 — Section 2, 7(2), 8(1), 8(3)Electricity Act, 1910 — Section 39Madras General Sales Tax (Amendment) Act, 1959 — Section 2

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High Courts29 Jan 1963

C. Gnanasundara Nayagar Vs Berton Export Co. a firm of Export Merchants and Another

Madras High Court · AIR 1964 Mad 113

Contract Act, 1872 — Section 230

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High Courts24 Jan 1963Dismissed

E. Rangarajulu Naidu and Others Vs Madura Srinivasa Mills Ltd. and Others

Madras High Court · AIR 1963 Mad 409 : (1963) 33 CompCas 453 : (1963) 1 MLJ 276

Companies Act, 1913 — Section 179, 27Companies Act, 1956 — Section 36, 457

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High Courts23 Jan 1963

In Re: Kumaraswami Naicker

Madras High Court · (1963) 1 MLJ 390

Penal Code, 1860 (IPC) — Section 302

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High Courts23 Jan 1963Dismissed

S. Pachayyappa Mudaliar Vs S.S. Motor Service (P) Ltd. and Others

Madras High Court · AIR 1964 Mad 130 : (1963) 76 LW 655

Motor Vehicles Act, 1939 — Section 62

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High Courts18 Jan 1963

R.P. David Vs M. Thiagarajan and Others

Madras High Court · AIR 1966 Mad 89 : (1965) ILR (Mad) 274

Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 27, 29Lunacy Act, 1922 — Section 14, 47, 75, 75(2)

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High Courts18 Jan 1963

In re, Anthony Doss and Others

Madras High Court · (1963) CriLJ 224 : (1963) 1 MLJ 393

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