Constitution of India, 1950 — Article 138, 226, 281, 320(3)Criminal Law (Amendment) Act, 1932 — Section 7(9)Madras City Municipal Corporation Act, 1919 — Section 28, 29, 31, 32, 34

Read judgment

High Courts10 Jan 1963Dismissed

K. Thiagarajan Chettiar Vs Employees' State Insurance Corporation

Madras High Court · AIR 1963 Mad 361 : (1963) 7 FLR 169 : (1963) 2 LLJ 207 : (1963) 76 LW 851 : (1963) 2 MLJ 77

Employees State Insurance Act, 1948 — Section 2(9), 76, 78, 96

Read judgment

High Courts10 Jan 1963Allowed

Michael Villavarayar and Another Vs Workmen, represented by Secy. Boatmen's Union and Another

Madras High Court · AIR 1963 Mad 351 : (1963) 2 LLJ 203 : (1963) 76 LW 674

Industrial Disputes Act, 1947 — Section 2S

Read judgment

High Courts10 Jan 1963

United India Life Assurance Company Ltd. Vs Commissioner of Income Tax, Madras.

Madras High Court · (1963) 49 ITR 965

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Companies Act, 1956 — Section 153, 153AIncome Tax Act, 1922 — Section 4(3)(xii), 66, 66(i)

Read judgment

High Courts09 Jan 1963

R.V. Manicka Mudaliar Vs V.M. Thangavelu and Others

Madras High Court · AIR 1964 Mad 35 : (1963) ILR (Mad) 955 : (1963) 76 LW 449

Read judgment

High Courts09 Jan 1963Dismissed

RM. AR. AR. RM. AR. Ramanathan Chettiar and others Vs K.M. CL. M. Somasundaram Chettiar and others

Madras High Court · (1963) 01 MAD CK 0001

General Clauses Act, 1897 — Section 3(49)Government of India Act, 1935 — Section 292

Read judgment

High Courts08 Jan 1963

Sri Meenakshi Mills Ltd., and Others Vs Commissioner of Income Tax, Madras and Another.

Madras High Court · (1964) ILR (Mad) 393 : (1963) 50 ITR 769

Income Tax Act, 1922 — Section 4, 42, 42(1), 66(1)

Read judgment

High Courts08 Jan 1963

S. Dhandapani Vs Additional Gift-Tax Officer, Cuddalore.

Madras High Court · (1963) ILR (Mad) 1020 : (1963) 49 ITR 712

Constitution of India, 1950 — Article 226, 245(1), 246, 248, 248(1)Gift Tax Act, 1958 — Section 10, 13, 14, 15, 16

Read judgment

High Courts08 Jan 1963Dismissed

S. Dandapani Vs The Additional Gift Tax Officer

Madras High Court · AIR 1963 Mad 419 : (1963) 76 LW 464 : (1963) 1 MLJ 192

Constitution of India, 1950 — Article 248Gift Tax Act, 1958 — Section 1

Read judgment

High Courts08 Jan 1963Dismissed

Messrs. K.C.S. Dhanuskodi Nadar and Sons and Co. Vs Employees' State Insurance Corporation

Madras High Court · (1963) 01 MAD CK 0005

Employees State Insurance Act, 1948 — Section 73(d), 73(E), 73A, 73A(2), 73B

Read judgment

High Courts05 Jan 1963Dismissed

Public Prosecutor Vs Thulasingam

Madras High Court · (1963) 01 MAD CK 0006

Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 304A

Read judgment

High Courts03 Jan 1963Allowed

A.V. Varadarajulu Naidu (decd.) and Others Vs K.V. Thavasi Nadar

Madras High Court · AIR 1963 Mad 413 : (1963) ILR (Mad) 942

Contract Act, 1872 — Section 124, 126, 128Motor Vehicles Act, 1988 — Section 42(1), 59(1)Partnership Act, 1932 — Section 4

Read judgment

High Courts02 Jan 1963

Mrs. K. D. Fairley (On Behalf of The Joint Beneficiaries of The Estate of Mrs. K. B. Hight (Deceased)) and Another Vs State of Madras

Madras High Court · (1963) ILR (Mad) 1089 : (1964) 54 ITR 27

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 3

Read judgment