High Courts18 Jul 1962
Merchants Bank Ltd. and Another Vs Dharmasamvardhani Ammal
Madras High Court · AIR 1963 Mad 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 13 of 23
High Courts17 Jul 1962Dismissed
Workers employed in Thambi Motor Service Vs Management of Thambi Motor Service and Another
Madras High Court · AIR 1963 Mad 163 : (1963) 1 LLJ 497 : (1962) 75 LW 719 : (1963) 1 MLJ 33
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts17 Jul 1962Allowed
S. Kaliappa Pillai Vs The Board of Revenue and Another
Madras High Court · (1963) ILR (Mad) 503
Constitution of India, 1950 — Article 14, 16, 19(2), 226Madras Village Officers Act, 1895 — Section 10, 10(1), 10(2), 10(3), 10(4)
High Courts12 Jul 1962Dismissed
Andal Ammal and Another Vs Sivaprakasa Sethurayar and Others
Madras High Court · AIR 1963 Mad 452 : (1963) ILR (Mad) 360
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Jul 1962Dismissed
Doraiswami Chettiar and Others Vs Govindaswami Chettiar
Madras High Court · AIR 1963 Mad 207
Civil Procedure Code, 1908 (CPC) — Section 148, 149
High Courts11 Jul 1962
In Re: M.R. Radha
Madras High Court · (1963) ILR (Mad) 474 : (1963) 76 LW 48 : (1962) 2 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12
High Courts11 Jul 1962
Janab Abdul Khader Vs Hussain Ali and Sons by partner Mir Mahamood Ali
Madras High Court · (1963) ILR (Mad) 268 : (1962) 75 LW 594 : (1962) 2 MLJ 446
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(3)(a)(iii)
High Courts10 Jul 1962Dismissed
Late Methodist Mission Aided Higher Elementary Schools Vs The State or Madras and another
Madras High Court · (1962) 07 MAD CK 0040
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7
High Courts10 Jul 1962
Peria Mari Goundan Vs P.K. Ramaswami Goundan
Madras High Court · (1963) ILR (Mad) 398 : (1962) 75 LW 771 : (1962) 2 MLJ 541
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 3
High Courts09 Jul 1962Allowed
Kullammal Vs Padmavathi Ammal
Madras High Court · AIR 1963 Mad 188 : (1963) ILR (Mad) 393 : (1962) 2 LLJ 467 : (1963) 76 LW 30
Workmens Compensation Act, 1923 — Section 2, 2(1), 3
High Courts09 Jul 1962
M.R. Raju Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1963) ILR (Mad) 306 : (1963) 1 MLJ 167
Income Tax Act, 1961 — Section 26A
High Courts06 Jul 1962Dismissed
S.A. Subramania Padayachi Vs S. Balachandran
Madras High Court · (1962) 07 MAD CK 0041
Transfer of Property Act, 1882 — Section 53A
High Courts06 Jul 1962
Saraswati Ammal Vs The Life Insurance Corporation of India with its Zonal Office and Others
Madras High Court · (1962) 75 LW 693 : (1962) 2 MLJ 525
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 19(a)
High Courts06 Jul 1962Dismissed
Saraswathi Ammal Vs Life Insurance Corporation of India
Madras High Court · AIR 1963 Mad 148
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 1, Order 26 Rule 4
High Courts06 Jul 1962Dismissed
Janardhana Mills Ltd. Vs The Registrar of Companies
Madras High Court · AIR 1964 Mad 383 : (1964) 34 CompCas 333 : (1964) ILR (Mad) 645 : (1964) 77 LW 192
Companies Act, 1956 — Section 18, 18(4), 19, 19(2)
High Courts05 Jul 1962
Gowri Ammal and Another Vs Thulasi Ammal and Another
Madras High Court · AIR 1962 Mad 510 : (1962) 75 LW 559
Hindu Marriage Act, 1955 — Section 11, 12, 16, 5Legitimacy Act, 1959 — Section 2
High Courts05 Jul 1962Allowed
M. Marudanayagam Pillai Vs P.M. Krishnaswami Naidu (died) and Others
Madras High Court · AIR 1963 Mad 127
Limitation Act, 1908 — Article 182(5)
High Courts05 Jul 1962
S. Guruswami Achari Vs Vengiduswami Achari
Madras High Court · AIR 1963 Mad 71
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts04 Jul 1962
A.S.S.R. Guruswami Chettiar Vs The Commissioner of IncomeTax, Madras
Madras High Court · (1963) ILR (Mad) 234
Income Tax Act, 1961 — Section 59, 66(1)
High Courts04 Jul 1962
A.S.S.R. Guruswamy Chettiar Vs Commissioner of Income Tax
Madras High Court · (1963) ILR (Mad) 234
Income Tax Act, 1961 — Section 26A, 59, 66(1), 66(3)Income Tax Rules, 1962 — Rule 2, 6(B)Partnership Act, 1932 — Section 13