High Courts14 Aug 1962Dismissed
S.T. Somasundaram Pillai (Firm) Vs The Government of Madras
Madras High Court · (1963) 14 STC 170
Madras General Sales Tax Act, 1939 — Section 3(2)
COURT ARCHIVE
Madras High Court judgments, 1962
449 judgments · page 11 of 23
High Courts14 Aug 1962
V. Ramanathan Vs Commissioner of Income Tax, Madras
Madras High Court · (1964) 51 ITR 640
Income Tax Act, 1922 — Section 66, 66(1)
High Courts14 Aug 1962
G. K. Devarajulu Naidu Vs Commissioner of Income Tax, Kerala and Coimbatore
Madras High Court · (1963) ILR (Mad) 355 : (1963) 48 ITR 756
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 16(3)(a), 16(3)(a)(iv), 66(1)
High Courts13 Aug 1962
VR. KR. S. FIRM Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1963) 50 ITR 328
High Courts13 Aug 1962
The Commissioner of Income Tax Vs Estate of the late Sri N. Veeraswamy Chettiar by Legal heir V. Veeraraghavan
Madras High Court · (1963) 1 MLJ 310
Income Tax Act, 1961 — Section 23A, 34
High Courts13 Aug 1962
J.M. Abdul Aziz and Another Vs The Commissioner of Income Tax
Madras High Court · (1963) ILR (Mad) 405 : (1963) 1 MLJ 67
Income Tax Act, 1961 — Section 66(1)
High Courts13 Aug 1962
Commissioner of Income Tax, Coimbatore Vs Estate of Late Sri N. Veeraswami Chettiar
Madras High Court · (1963) 49 ITR 13
Income Tax Act, 1961 — Section 31, 31(3), 34, 34(1), 34(1)(b)
High Courts13 Aug 1962
R. P. Kandaswami and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 49 ITR 344
High Courts13 Aug 1962
J. M. Abdul Aziz Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) 48 ITR 602
Income Tax Act, 1922 — Section 66(1)
High Courts08 Aug 1962Dismissed
Messrs. S.R. Krishnamurthy and Co. by partner K.M.P. Rangaswami Vs The State Of Madras and another
Madras High Court · (1962) 08 MAD CK 0024
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3
High Courts03 Aug 1962Dismissed
V.V. Shanmugha Nadar and Brothers Vs The Joint Chief Controller of Exports and Imports
Madras High Court · (1963) ILR (Mad) 252
High Courts03 Aug 1962
The Kulitalai Bank Ltd. Vs Vedavalli Ammal and Others
Madras High Court · (1963) ILR (Mad) 368 : (1963) 76 LW 28 : (1963) 1 MLJ 219
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(b)
High Courts03 Aug 1962Dismissed
G. Govindaraju Mudaliar Vs Vinayak Mudaliar and Others
Madras High Court · AIR 1963 Mad 310 : (1963) ILR (Mad) 722 : (1963) 76 LW 291 : (1963) 1 MLJ 234
Transfer of Property Act, 1882 — Section 53A
High Courts03 Aug 1962Dismissed
R. Subbaraya Gounder (died) and Others Vs K.R. Eswaramoorthy Gounder
Madras High Court · AIR 1963 Mad 202 : (1962) 75 LW 727
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Section 14, 19Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 8
High Courts03 Aug 1962Dismissed
V.V. Shunmugha Nadar and Brothers Vs This Joint Chief Controller of Imports and Exports, Madras
Madras High Court · (1963) ILR (Mad) 252
High Courts01 Aug 1962
A. Veerappan and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1963) ILR (Mad) 245 : (1963) 49 ITR 280
Income Tax Act, 1922 — Section 12, 2(5A), 2(6A), 2(6A)(a), 66(1)
High Courts01 Aug 1962Dismissed
Sundarambal Vs Suppiah Pillai
Madras High Court · AIR 1963 Mad 260 : (1963) ILR (Mad) 599 : (1963) 76 LW 103 : (1963) 1 MLJ 106
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 24
High Courts01 Aug 1962
A. Veerappan and Others Vs The Commissioner of Income Tax
Madras High Court · (1963) 1 MLJ 100
Income Tax Act, 1961 — Section 2(6A)(a)
High Courts31 Jul 1962
T.N.K. Govindaraju Chetty and Co. (Private) Limited Vs The Commissioner of Income Tax
Madras High Court · (1963) ILR (Mad) 323
Income Tax Act, 1961 — Section 14(2), 23(5), 26A, 66, 66(1)Partnership Act, 1932 — Section 4, 69
High Courts31 Jul 1962
Jalal Mohammed Ibrahim Vs Kaka Mohamed Ghouse and Another
Madras High Court · (1962) 07 MAD CK 0037
Madras Court Fees Act, 1955 — Section 40