High Courts26 Jul 1962

In Re: Raju alias Edly

Madras High Court · (1962) 2 MLJ 537

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 379, 75
High Courts26 Jul 1962Dismissed

In Re: Rajoo

Madras High Court · AIR 1963 Mad 82 : (1963) CriLJ 300

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 411