High Courts03 Feb 1956Dismissed
In Re: Kadan Kunhikannan
Madras High Court · AIR 1957 Mad 795 : (1957) CriLJ 1423
Criminal Procedure Code, 1898 (CrPC) — Section 243, 244
COURT ARCHIVE
Madras High Court judgments, 1956
438 judgments · page 21 of 22
High Courts03 Feb 1956
In Re: Sheik Muhammad Hussain
Madras High Court · (1956) 2 MLJ 427
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 409, 467, 471
High Courts03 Feb 1956
Workers of Spencer and Company, by the Spencer Workers' Union Vs Spencer and Company and Another
Madras High Court · AIR 1956 Mad 410 : (1956) 69 LW 326 : (1956) 2 MLJ 12
Constitution of India, 1950 — Article 226
High Courts02 Feb 1956
V. Chockalinga Mudaliar Vs State of Madras and Another
Madras High Court · (1956) ILR (Mad) 860 : (1956) 69 LW 380 : (1956) 2 MLJ 31
Land Acquisition Act, 1894 — Section 18
High Courts02 Feb 1956
S.R.K. Ramaswami and Another Vs Komaravelu Goundan and Others
Madras High Court · (1956) 2 MLJ 200
High Courts01 Feb 1956Dismissed
Periakaruppa Moopan Vs Adaikkala Mooppan and Another
Madras High Court · (1956) 02 MAD CK 0066
High Courts01 Feb 1956
N.K. Rajaraja Varman Thirumalpad and Others Vs K.K. Krishnan Nair and Others
Madras High Court · (1956) 69 LW 401 : (1956) 2 MLJ 46
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts31 Jan 1956
In Re: Kanniyan
Madras High Court · (1957) CriLJ 139 : (1956) 2 MLJ 429
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts30 Jan 1956
The Bank of Madura Vs C.T. Narayanan Chettiar and Another
Madras High Court · (1956) ILR (Mad) 956
Madras High Court (Original Side) Rules, 1956 — Order 5A Rule 1, Order 5A Rule 2, Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 9Supreme Court Rules, 1966 — Order 3 Rule 6
High Courts27 Jan 1956Dismissed
Sambanda Naicker and Others Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1957 Mad 207 : (1956) 69 LW 767
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts27 Jan 1956
Asha Bibi and Others Vs Nabissa Sahib and Others
Madras High Court · AIR 1957 Mad 583
Civil Procedure Code, 1908 (CPC) — Section 9, 92Mussalman Wakf Validating Act, 1913 — Section 3
High Courts27 Jan 1956
Mootha Mohanraj Sowcar Vs Manicka Goundar and Others
Madras High Court · AIR 1956 Mad 467 : (1956) 69 LW 395 : (1956) 2 MLJ 77
Transfer of Property Act, 1882 — Section 67A
High Courts20 Jan 1956
In Re: P.R. Narasimhachari
Madras High Court · AIR 1956 Mad 6584 : (1956) 69 LW 365 : (1956) 1 MLJ 566
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 115
High Courts20 Jan 1956
In Re: M.D. Devarajulu Naidu and Co. and. Another
Madras High Court · (1957) CriLJ 258
General Sales Tax Act — Section 15(b), 8A(3)
High Courts20 Jan 1956
A.K. Chettiar Vs C. Mudalyandan Chettiar
Madras High Court · (1956) 69 LW 373 : (1956) 1 MLJ 573
Madras Buildings (Lease and Rent Control) Rules, 1951 — Rule 9(3)
High Courts20 Jan 1956
In Re: M.D. Devarajulu Naidu and Co.
Madras High Court · (1956) 1 MLJ 457 : (1956) 7 STC 265
General Sales Tax Act — Section 15(b), 8A(3)
High Courts18 Jan 1956Allowed
Celestine Silva Bai and others Vs Josephine Noronha Bai and another
Madras High Court · AIR 1956 Mad 566
Registration Act, 1908 — Section 18(e)
High Courts17 Jan 1956Allowed
N. Somasundaram Vs State of Madras
Madras High Court · AIR 1956 Mad 419
Constitution of India, 1950 — Article 226, 309, 311, 311(1)
High Courts17 Jan 1956
Subramania Mudaliar Vs Pachaiyappa Mudaliar
Madras High Court · AIR 1956 Mad 577 : (1956) 1 MLJ 570
Easements Act, 1882 — Section 18
High Courts12 Jan 1956
The Salem Sri Ramaswami Bank Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1956) 2 MLJ 254
Tamil Nadu Shops and Establishments Act, 1947 — Section 4(1)(a)