High Courts20 Feb 1956Dismissed
Insolvency of T.D. Kandaswami Syed Abdul Shukoor Vs The Official Assignee and another
Madras High Court · (1956) 02 MAD CK 0060
COURT ARCHIVE
Madras High Court judgments, 1956
438 judgments · page 19 of 22
High Courts20 Feb 1956
Sivasubramania Ambalam and Others Vs Rajamanicka vasagam
Madras High Court · (1956) 02 MAD CK 0059
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts20 Feb 1956
Haji A. Abdul Kader Sahib Vs The State of Madras and Others
Madras High Court · (1956) 1 MLJ 574
High Courts20 Feb 1956
Siluvaimani Ammal Vs Thangiah Nadar
Madras High Court · AIR 1956 Mad 421 : (1956) 69 LW 384 : (1956) 2 MLJ 69
Divorce Act, 1869 — Section 10
High Courts20 Feb 1956Dismissed
State of Madras Vs H. Kanchilal
Madras High Court · (1956) 69 LW 520 : (1956) 7 STC 606
Madras General Sales Tax Act, 1939 — Section 3(1)(b)
High Courts20 Feb 1956
State of Madras by Collector of Coimbatore Vs H. Kanchilal, by power-of-Attorney agent K.M. Goel
Madras High Court · (1956) 2 MLJ 205
Madras General Sales Tax Act, 1939 — Section 3(1)(b)
High Courts17 Feb 1956
Methala Veluthedath Raghavan Nair and Another Vs Palakunnath Kozhikkal Achuthan Nair and Others
Madras High Court · (1956) 2 MLJ 534
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Feb 1956
In Re: Amir Sultan and Others
Madras High Court · AIR 1957 Mad 796 : (1957) CriLJ 1424
Criminal Procedure Code, 1898 (CrPC) — Section 32Evidence Act, 1872 — Section 133Madras Prohibition Act, 1937 — Section 11, 16, 4(1)
High Courts17 Feb 1956
T. Appavu Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1956) 29 ITR 768
Income Tax Act, 1961 — Section 66(1)
High Courts17 Feb 1956
Jivaraj Topun and Sons Vs Commissioner of Excess Profits Tax, Madras
Madras High Court · AIR 1956 Mad 475 : (1956) 30 ITR 18
Income Tax Act, 1922 — Section 66(2)
High Courts17 Feb 1956
Ar. Pl. Spl. Chidambaram Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1956 Mad 526 : (1957) ILR (Mad) 42 : (1956) 69 LW 420 : (1956) 2 MLJ 137
Income Tax Act, 1961 — Section 34
High Courts17 Feb 1956
T. Appavu Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1956 Mad 474 : (1956) 2 MLJ 201
Income Tax Act, 1961 — Section 2(6A)(c)
High Courts16 Feb 1956
T. Govindaswamy Naidu Vs The Tanjore Palace Devasthanam
Madras High Court · (1957) ILR (Mad) 19 : (1957) 70 LW 315 : (1956) 2 MLJ 260
Madras Estates Land Act, 1908 — Section 3(10)
High Courts16 Feb 1956
The State of Madras Vs Louis Dreyfus and Company Ltd.
Madras High Court · (1956) 2 MLJ 327
Madras General Sales Tax Rules, 1939 — Rule 14, 14(2), 17, 17(1)
High Courts16 Feb 1956Dismissed
Mathamangalath Ananthanarayana Subramania Iyer's eldest son, Sivaramakrishna Iyer Vs Abdul Khader's children Kanhukkarathiyute Mammu and Others
Madras High Court · AIR 1957 Mad 214
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52
High Courts16 Feb 1956Allowed
In Re: Ramachandran and Another
Madras High Court · AIR 1957 Mad 505 : (1957) CriLJ 863
Criminal Procedure Code, 1898 (CrPC) — Section 162, 286Penal Code, 1860 (IPC) — Section 300, 302
High Courts15 Feb 1956Allowed
Malligai Sundaram Ammal Vs Krishnaswamy Reddiar and Others
Madras High Court · AIR 1957 Mad 573
Evidence Act, 1872 — Section 115Negotiable Instruments Act, 1881 (NI) — Section 8Transfer of Property Act, 1882 — Section 122
High Courts15 Feb 1956
E. Alfred Vs Additional Income Tax Officer, Circle I, Salem, and Another
Madras High Court · AIR 1956 Mad 517 : (1956) ILR (Mad) 1221 : (1956) 29 ITR 708
Income Tax Act, 1961 — Section 24B(2), 29
High Courts15 Feb 1956
Parasram Jethanand and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1957) ILR (Mad) 6 : (1956) 29 ITR 818
Income Tax Act, 1922 — Section 66(I)
High Courts15 Feb 1956
R. Vyasachariar Vs The Kumbakonam Municipality
Madras High Court · (1956) 02 MAD CK 0050