High Courts12 Jan 1956
Salem Sri Ramaswami Bank, Ltd. Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1956) 2 LLJ 40
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1956
438 judgments · page 22 of 22
High Courts12 Jan 1956
The Pudukkottai Ceramics, Ltd.; Krishna and Sons. Managing Agents R. Krishna Iyengar Vs Sethu alias Ramanathan Chettiar and Others
Madras High Court · (1956) ILR (Mad) 858 : (1956) 1 MLJ 486
Companies Act, 1956 — Section 155, 156
High Courts11 Jan 1956
Chittilappalli Mathai Vs Chittilapalli Kochouseph
Madras High Court · (1956) 2 MLJ 75
Transfer of Property Act, 1882 — Section 107
High Courts11 Jan 1956
Peediyakkal Ravulla alias Mullabi Vs Valiakath Imbichikoya and Another
Madras High Court · (1956) 69 LW 371 : (1956) 1 MLJ 572
High Courts11 Jan 1956
Jayarama Pillai Vs Parvathi Ammal and Others
Madras High Court · (1956) 69 LW 334 : (1956) 1 MLJ 585
High Courts10 Jan 1956Dismissed
TS. PL. P. Chidambaram Chettiar Vs T.K.B. Santana Ramaswami Odayar and others
Madras High Court · (1956) 01 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Jan 1956
Kulandaivelan Chettiar Vs Ayinan Chettiar and Others
Madras High Court · AIR 1956 Mad 639 : (1956) 1 MLJ 469
High Courts06 Jan 1956
Subbu Thaiammal Vs Rengasami Nackar and Others
Madras High Court · (1956) 2 MLJ 300
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Jan 1956Allowed
State of Madras Vs His Holiness Srila Sri Subramania Pandara Sannadhi Avergal Adhina Karthar, Thiruvaduthurai Adhinam, Thiruvaduthurai
Madras High Court · AIR 1957 Mad 446 : (1957) 70 LW 183
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 8Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 9
High Courts06 Jan 1956
In Re: Manager, Rajalakshmi Motor Service and Another
Madras High Court · AIR 1956 Mad 582 : (1956) CriLJ 1207 : (1956) 1 MLJ 473
Motor Vehicles Act, 1988 — Section 123, 42, 62
High Courts06 Jan 1956
Ethirajammal Vs S.A. Venkatachariar
Madras High Court · (1956) 69 LW 293 : (1956) 2 MLJ 73
Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5
High Courts05 Jan 1956Dismissed
Shanmugam by mother and next friend Perianayagathammal Vs S.P.A.R.S. Subramania Chettiar
Madras High Court · AIR 1956 Mad 609
High Courts05 Jan 1956
Murugayyan Kangiar Vs Marudayyammal
Madras High Court · (1956) 69 LW 563 : (1956) 2 MLJ 86
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Jan 1956Dismissed
Ellammal Vs Pachayappa gounder (Died) and Others
Madras High Court · (1956) 01 MAD CK 0029
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts03 Jan 1956Dismissed
William Jacks and Company Limited Vs The State of Madras
Madras High Court · (1956) ILR (Mad) 332 : (1956) 7 STC 327
Madras General Sales Tax Act, 1939 — Section 3(2)(1)
High Courts03 Jan 1956
Sundaresa Mudaliar Vs Muthammal
Madras High Court · (1956) 2 LLJ 52
Employees Compensation Act, 1923 — Section 3, 30
High Courts03 Jan 1956
S.A.N.M. Ramakrishna Chetti Vs Chinna Thangavelu Chetti and Others
Madras High Court · AIR 1956 Mad 574 : (1956) 69 LW 289 : (1956) 2 MLJ 101
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Jan 1956
Mahalingam Pillai Vs Amsavalli
Madras High Court · (1956) 2 MLJ 289
Criminal Procedure Code, 1898 (CrPC) — Section 488