K.P.S.V. Rajarathina Nadar and Sons Vs The Commissioner of Income Tax, Excess Profits Tax
Madras High Court · AIR 1956 Mad 533 : (1956) 2 MLJ 154
COURT ARCHIVE
438 judgments · page 20 of 22
Madras High Court · AIR 1956 Mad 533 : (1956) 2 MLJ 154
Madras High Court · (1956) 29 ITR 834
Madras High Court · (1956) 69 LW 522 : (1956) 2 MLJ 301
Madras High Court · (1956) 2 MLJ 149
Madras High Court · (1956) 69 LW 721 : (1956) 2 MLJ 446
Madras High Court · (1956) 2 MLJ 119
Madras High Court · (1957) 70 LW 361 : (1957) 2 MLJ 154
Madras High Court · AIR 1956 Mad 585
Madras High Court · AIR 1956 Mad 628 : (1956) 69 LW 385 : (1956) 2 MLJ 258
Madras High Court · (1956) 02 MAD CK 0053
Madras High Court · (1956) 2 MLJ 233
Madras High Court · (1957) 2 MLJ 416
Madras High Court · (1956) 69 LW 704
Madras High Court · AIR 1957 Mad 21
Madras High Court · (1956) 2 MLJ 203
Madras High Court · (1956) 69 LW 450 : (1956) 7 STC 323
Madras High Court · AIR 1956 Mad 424 : (1956) ILR (Mad) 1174 : (1956) 2 MLJ 30
Madras High Court · AIR 1956 Mad 682 : (1956) 2 MLJ 157
Madras High Court · (1956) ILR (Mad) 1200 : (1956) 69 LW 602 : (1956) 2 MLJ 239
Madras High Court · AIR 1957 Mad 25 : (1955) 2 MLJ 608