Constitution of India, 1950 — Article 19, 19(1)Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7Transfer of Property Act, 1882 — Section 10, 11, 12, 13, 14

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High Courts03 May 1954

Kunhi Kalanthan and Others Vs P. Madhavi Amma and Others

Madras High Court · AIR 1955 Mad 260

Madras Hindu Religious Endowments Act, 1926 — Section 29, 76Transfer of Property Act, 1882 — Section 60

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High Courts02 May 1954

Shanmugavelu Pillai Vs Karupannaswami Pillai

Madras High Court · AIR 1954 Mad 1070

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 11, 47Madras Civil Rules of Practice — Rule 178

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High Courts30 Apr 1954Dismissed

Rahman Bivi and others Vs Aysa Bivi and another

Madras High Court · (1954) 04 MAD CK 0039

Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954 — Section 2(b)

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High Courts30 Apr 1954Allowed

T.K.P. Rajagopala Chettiar and Others Vs A.P.S. Palani Chettiar and Another

Madras High Court · AIR 1954 Mad 1101 : (1954) ILR (Mad) 1160 : (1954) 67 LW 875 : (1954) 2 MLJ 639

Contract Act, 1872 — Section 43Partnership Act, 1932 — Section 48

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High Courts30 Apr 1954

Registrar of Companies, Bombay Vs P.M. Hegde

Madras High Court · AIR 1954 Mad 1080 : (1954) CriLJ 1634

Chartered Accountants Act, 1949 — Section 22Companies Act, 1913 — Section 101, 101(2B), 145

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High Courts30 Apr 1954

P.J. Francis Vs P.J. Verghese and Others

Madras High Court · (1956) 69 LW 580 : (1956) 2 MLJ 288

Succession Act, 1925 — Section 265, 299

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High Courts30 Apr 1954

Registrar of Companies Vs P.M. Hegde

Madras High Court · AIR 1954 Mad 1080 : (1954) CriLJ 1634

Companies Act, 1956 — Section 101(2B), 103, 137(5), 145(2), 277(1)

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High Courts29 Apr 1954

In Re: Kota. Dhanarao and others

Madras High Court · (1954) 04 MAD CK 0041

Tamil Nadu Gaming Act, 1930 — Section 9

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High Courts29 Apr 1954Allowed

P. Subbiah Mooppanar Vs S.S. Venkatarama Ayyangar and Others

Madras High Court · AIR 1955 Mad 265 : (1954) 67 LW 995 : (1954) 2 MLJ 599

Contract Act, 1872 — Section 69

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High Courts28 Apr 1954Dismissed

Natesa Thevar Vs Vairavan Servaigaran

Madras High Court · AIR 1955 Mad 258 : (1955) ILR (Mad) 883 : (1954) 67 LW 928

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3

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High Courts28 Apr 1954Dismissed

Kurivalli Lingayya Setty Vs Sitharam Agarwala and Another

Madras High Court · AIR 1955 Mad 595

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 3, 19, 20

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High Courts28 Apr 1954

In Re: S.R.M. AR. S. SP. Sathappa Chettiar

Madras High Court · AIR 1954 Mad 1126 : (1955) ILR (Mad) 810 : (1954) 67 LW 864 : (1954) 2 MLJ 400

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High Courts26 Apr 1954Dismissed

India Coffee and Tea Distributing Co. Ltd. Vs The State of Madras

Madras High Court · AIR 1954 Mad 1030 : (1959) 72 LW 420

Constitution of India, 1950 — Article 14, 245, 286Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5Madras General Sales Tax Act, 1939 — Section 14A, 2, 3(3), 5

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