High Courts08 Jan 1954
Raju Vs E.V. Ramaswami Naicker
Madras High Court · AIR 1954 Mad 1016 : (1954) 67 LW 573 : (1954) 2 MLJ 254
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12B, 7(2)Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Madras High Court judgments, 1954
372 judgments · page 19 of 19
High Courts08 Jan 1954Dismissed
In Re: Corporation of Madras
Madras High Court · AIR 1954 Mad 944 : (1954) 67 LW 1111
Madras City Municipal Corporation Act, 1919 — Section 218, 218(2), 390A
High Courts07 Jan 1954Dismissed
Deputy Commr. of Commercial Taxes Coimbatore Division, Coimbatore and Others Vs M. Krishnaswami Mudaliar and sons, Vellore and Others
Madras High Court · AIR 1954 Mad 856 : (1955) ILR (Mad) 53 : (1954) 67 LW 628 : (1954) 2 MLJ 151
Madras General Sales Tax Act, 1939 — Section 19, 3, 8B
High Courts07 Jan 1954Dismissed
State of Madras Vs N.R. Kuppuswami Gounder and Sons, Pollachi
Madras High Court · AIR 1954 Mad 784 : (1954) 67 LW 336 : (1954) 2 MLJ 32
Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 18(3), 18(3A)Madras General Sales Tax Act, 1939 — Section 2
High Courts06 Jan 1954
In Re: The State of Madras
Madras High Court · (1954) 01 MAD CK 0023
Tamil Nadu General Sales Tax (Turnover and Assessment) Rules Validation Act, 1959 — Rule 18
High Courts06 Jan 1954
In Re: Perumal and Another
Madras High Court · AIR 1955 Mad 299 : (1955) CriLJ 817 : (1955) ILR (Mad) 795 : (1954) 67 LW 412 : (1954) 1 MLJ 286
Penal Code, 1860 (IPC) — Section 379
High Courts05 Jan 1954Allowed
Sri Akshayalingam Temple Vs A.P. Nagarathnam Iyer
Madras High Court · (1955) ILR (Mad) 176
Civil Procedure Code, 1908 (CPC) — Section 9Madras Estates Land Act, 1908 — Section 125, 127, 163, 3(15), 3(5)
High Courts05 Jan 1954Dismissed
Mogallapalli Andalamma Vs Chinni Venkatachalam Chetti
Madras High Court · AIR 1954 Mad 934 : (1955) ILR (Mad) 40 : (1954) 67 LW 575 : (1954) 2 MLJ 195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 3 Rule 4Limitation Act, 1908 — Article 182(5)
High Courts05 Jan 1954
State of Madras and Others Vs Pothuri Srinivasulu Shreshty Son, Merchants and Commission Agents, Ongole Guntur Dist. and Others
Madras High Court · AIR 1954 Mad 887 : (1955) ILR (Mad) 73 : (1954) 2 MLJ 134
Madras General Sales Tax Act, 1939 — Section 3
High Courts05 Jan 1954Dismissed
Deputy Commr. of Commercial Taxes, Madras Division, Madras Vs W.H. Brady and Co. Ltd., Madras
Madras High Court · AIR 1954 Mad 941 : (1954) 67 LW 479
Madras General Sales Tax Act, 1939 — Section 11, 12A
High Courts05 Jan 1954Dismissed
The State of Madras Vs P.G. Govindaswamy and Co.
Madras High Court · AIR 1954 Mad 885 : (1955) ILR (Mad) 61 : (1954) 67 LW 484 : (1954) 67 LW 470 : (1954) 2 MLJ 138
Madras General Sales Tax Act, 1939 — Section 8
High Courts04 Jan 1954Allowed
Pentakota Reeramulu Naidu Vs Gudijala Sathin Yu and others
Madras High Court · (1954) 01 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Section 92