High Courts16 Jul 1954
In Re: Mammed Beary
Madras High Court · AIR 1955 Mad 157 : (1955) CriLJ 569
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)Penal Code, 1860 (IPC) — Section 225B
COURT ARCHIVE
Madras High Court judgments, 1954
372 judgments · page 9 of 19
High Courts16 Jul 1954Dismissed
The Commissioner, Corporation of Madras Vs M. Dharmarajulu Naidu
Madras High Court · (1954) 07 MAD CK 0009
Specific Relief Act, 1877 — Section 45
High Courts15 Jul 1954Dismissed
Jagannath Vs Perumal Naidu and Others
Madras High Court · AIR 1955 Mad 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90
High Courts15 Jul 1954Dismissed
H. Bhujanga Ballal Vs Antony Juje Louis
Madras High Court · AIR 1955 Mad 560
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1954
P. Krishna Bhatta and Others Vs Mundila Ganapathi Bhatta (died) and Others
Madras High Court · AIR 1955 Mad 648
Civil Procedure Code, 1908 (CPC) — Section 66Contract Act, 1872 — Section 182
High Courts14 Jul 1954Dismissed
Rangasami Goundan Vs K.R. Rangai, Goundar
Madras High Court · AIR 1955 Mad 545 : (1954) 67 LW 1081
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Jul 1954
K. Marappa Gounder, K.M.S. Bus Service Vs The Central Road Traffic Board and Others
Madras High Court · (1956) 69 LW 58 : (1956) 1 MLJ 324
Motor Vehicles Act, 1988 — Section 47(1)
High Courts13 Jul 1954
Dhirajlal Vittalji Vs The Deputy Custodian of Evacuee Property
Madras High Court · (1955) ILR (Mad) 972 : (1956) 1 MLJ 93
Administration of Evacuee Property Act, 1950 — Section 40
High Courts12 Jul 1954Dismissed
Malabar Roadway Service, Kozhikode Vs State of Madras and Others
Madras High Court · AIR 1955 Mad 176 : (1955) CriLJ 536 : (1955) ILR (Mad) 1035 : (1955) 68 LW 938
Motor Vehicles Act, 1939 — Section 60
High Courts12 Jul 1954Dismissed
N. Swaminatha Iyer Vs Brahmayya and Co., Official Liquidators, Hanuman Bank Ltd. (in liquidation)
Madras High Court · AIR 1955 Mad 30 : (1954) 24 CompCas 443 : (1954) 67 LW 992
Companies Act, 1913 — Section 196, 235
High Courts09 Jul 1954Dismissed
St. Anthony's Church Vs Krishnaveni Ammal
Madras High Court · AIR 1955 Mad 542
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 6 Rule 17, 107Limitation Act, 1908 — Article 142, 144Specific Relief Act, 1877 — Section 54
High Courts09 Jul 1954
P.K. Murugan Vs Vallabhan Kantan Styled Kunhanunni and Another
Madras High Court · AIR 1955 Mad 53 : (1954) 67 LW 900
Negotiable Instruments Act, 1881 (NI) — Section 16Stamp Act, 1899 — Section 2(10)
High Courts08 Jul 1954
Panur Veetil Edayillam Krishnan Nair and others Vs Panur Veetil Edayillam Chathu Nair and others
Madras High Court · (1954) 07 MAD CK 0034
High Courts08 Jul 1954Allowed
Ambal Bagyam Vs Ramayya Padayachi
Madras High Court · AIR 1955 Mad 88
Evidence Act, 1872 — Section 45Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 5, 5(1)
High Courts07 Jul 1954Dismissed
Vellaya Reddiar Vs Ramaswami Reddiar and another
Madras High Court · (1954) 07 MAD CK 0037
High Courts07 Jul 1954Dismissed
A.M.K.M.K. Muthukaruppan Chettiar Vs S.S. Habib Mohamed Rowther
Madras High Court · AIR 1955 Mad 43 : (1954) 67 LW 869
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts07 Jul 1954Dismissed
E. Doraiswami Vs Brijlal Choudhury
Madras High Court · AIR 1955 Mad 80 : (1954) 67 LW 888 : (1954) 2 MLJ 767
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts06 Jul 1954Allowed
Imam Saheb Vs Ameer Sahib and Others
Madras High Court · AIR 1955 Mad 621 : (1955) CriLJ 1370 : (1955) 68 LW 219
High Courts05 Jul 1954Dismissed
C.K. Elumalai Chetty Vs The Commissioner for Hindu Religious and Charitable Endowments, Madras
Madras High Court · (1954) 07 MAD CK 0039
Limitation Act, 1908 — Section 10
High Courts05 Jul 1954
Sinnaru Thevan and Others Vs Nachiappa Chettiar
Madras High Court · AIR 1955 Mad 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 48Limitation Act, 1908 — Section 15, 15(1)