High Courts23 Apr 1954Dismissed

In Re: T.C. Nichodemus

Madras High Court · AIR 1955 Mad 561 : (1955) CriLJ 1363 : (1954) 67 LW 1181

Tamil Nadu District Police Act, 1859 — Section 53Criminal Procedure Code, 1898 (CrPC) — Section 195, 4
High Courts15 Apr 1954Dismissed

G.S. Santhaji Rao Vs B. Chinnayya Sethi

Madras High Court · AIR 1954 Mad 1051 : (1955) ILR (Mad) 80 : (1954) 67 LW 843 : (1954) 2 MLJ 273

Civil Procedure Code, 1908 (CPC) — Section 13, 2(5)Constitution of India, 1950 — Article 1, 161, 5