High Courts26 Jul 2010Dismissed
The State of Bihar Vs Md. Abdul Qaiyum and The Accountant General
Patna High Court · (2011) 59 BLJR 173 : (2011) 1 PLJR 683
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 995 of 2,661
High Courts26 Jul 2010
Parikshan Rai Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts26 Jul 2010
Golden Chemicals Industries Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 247
Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7Penal Code, 1860 (IPC) — Section 414, 418
High Courts26 Jul 2010Dismissed
Divisional Manager, United India Insurance Co. Ltd. Vs Most. Pratibha Verma and Others
Patna High Court · (2010) 07 PAT CK 0026
High Courts26 Jul 2010Allowed
Amar Kumar Birley Vs State of Bihar and Others
Patna High Court · (2012) 48 VST 151
Constitution of India, 1950 — Article 366(29A)(b)
High Courts23 Jul 2010Dismissed
Moti Lal Mochi Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0163
High Courts23 Jul 2010Allowed
Chandra Kishore Singh, Sukhi Lal Singh and Jitan Lal Singh @ Jatan Lal Singh, All Sons of Manik Prasad singh @ Manik Prasad Das Vs The State of Bihar and Nayansheela Kumari
Patna High Court · (2010) 07 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 323, 376, 399, 399(2), 401Penal Code, 1860 (IPC) — Section 307, 323, 354, 376, 386
High Courts22 Jul 2010Allowed
Shri Krishna Mishra and Others Vs The State of Bihar and Ors
Patna High Court · (2010) 07 PAT CK 0191
High Courts22 Jul 2010
Divisional Manager, National Insurance Company Ltd. Vs Kamla Devi and Others
Patna High Court · (2013) 2 PLJR 149
Motor Vehicles Act, 1988 — Section 140, 147, 149, 166
High Courts22 Jul 2010Allowed
Debendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0165
High Courts22 Jul 2010Allowed
Chandrika Prasad Singh Vs The State of Bihar and Ram Bilash Singh
Patna High Court · (2010) 07 PAT CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465
High Courts22 Jul 2010
Sashidhar Bhagat Vs The State of Bihar and Madan Poddar
Patna High Court · (2011) 59 BLJR 145
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts22 Jul 2010Dismissed
Chandeshwar Prasad Vs Most. Jeera Devi and Others
Patna High Court · (2010) 07 PAT CK 0126
High Courts22 Jul 2010Allowed
Mishri Sah @ Mishri Lal Sah Vs The State of Bihar and Indu Kala Devi
Patna High Court · (2010) 07 PAT CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Jul 2010Allowed
Beni Madhav Pandey, Sharda Devi, Awadh Narayan Mishra and Ram Lakhan Prasad Vs State of Bihar and Raj Narayan Pandey
Patna High Court · (2010) 07 PAT CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts22 Jul 2010
The State of Bihar, The Secretary-cum-Commissioner, Department of Revenue and Land Reforms, K.C. Saha, Secretary-cum-Commissioner, Department of Land Reforms and Revenue and The Under Secretary, Department of Revenue and Land Reforms, Government of Bihar Vs Krishna Kumar Sinha and Baijuddin Ansari Wazainuddin Ansari Vs Krishna Kumar Sinha and Others
Patna High Court · (2010) 07 PAT CK 0105
High Courts22 Jul 2010
Surendra Prasad Sharma and Others Vs The Bhagalpur Central Co-Operative Bank Limited
Patna High Court · (2010) 07 PAT CK 0047
Bihar Co-operative Societies Rules, 1959 — Rule 33Constitution of India, 1950 — Article 14
High Courts22 Jul 2010
Uma Shanker Lal Vs State of Bihar and Meera Devi
Patna High Court · (2010) 07 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 376
High Courts21 Jul 2010Allowed
Kamla Devi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 382
Consolidation Act, 1948 — Section 10B, 35
High Courts21 Jul 2010Dismissed
Ram Prasad Singh Vs Chandrawati Devi and Others
Patna High Court · (2011) 3 CivCC 384