High Courts30 Jul 2010Allowed
Md. Akalu Vs State of Bihar
Patna High Court · (2012) 2 PLJR 140
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 993 of 2,661
High Courts30 Jul 2010
Rakesh Ranjan Sinha Vs The State of Bihar, Shashank Shekhar and Binita Devi
Patna High Court · (2010) 07 PAT CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 210, 210(2)Penal Code, 1860 (IPC) — Section 323, 34, 379, 384, 406
High Courts30 Jul 2010Allowed
Binda Lal Sah Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts30 Jul 2010Allowed
Baijnath Singh Vs The State of Bihar and Bhola Singh
Patna High Court · (2010) 07 PAT CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 392
High Courts30 Jul 2010
Ghanshyam Dhurka, The Executive President, New India Sugar Mills Ltd. Vs The State of Bihar and The Bihar State Pollution Control Board
Patna High Court · (2011) 7 RCR(Criminal) 845
Criminal Procedure Code, 1973 (CrPC) — Section 482Water (Prevention and Control of Pollution) Act, 1974 — Section 41, 43, 44
High Courts30 Jul 2010
Neelam Kumari and Rajeev Ranjan Singh @ Rajiv Ranjan Vs The State of Bihar and Sitaram Singh
Patna High Court · (2010) 07 PAT CK 0075
High Courts30 Jul 2010Allowed
Sunil Kumar @ Sunil Sao and Mewalal Albela Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts30 Jul 2010
Balkeshwar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 374
High Courts30 Jul 2010
Rabindra Prasad @ Rabindra Kumar Srivastava Vs State of Bihar and Awadh Bihari Pandey
Patna High Court · (2010) 07 PAT CK 0005
Penal Code, 1860 (IPC) — Section 420
High Courts29 Jul 2010Dismissed
Deep Narayan Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 924
High Courts29 Jul 2010Allowed
Chandra Kala Devi, Kusum Kumari Devi and Bhalsari Devi Vs The State of Bihar and Anil Prasad Singh
Patna High Court · (2010) 07 PAT CK 0168
High Courts29 Jul 2010
Aniklal Mandal and Others Vs The State of Bihar and Shyam Mandal
Patna High Court · (2010) 07 PAT CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Penal Code, 1860 (IPC) — Section 147, 148, 182, 211, 364
High Courts29 Jul 2010Allowed
Hira Lal Mahto Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0159
High Courts29 Jul 2010
Ram Prakash Sharma, Narendra Sharma Sons of Sri Jadu Bir Sharma and Rabindra Sharma @ Papu Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0140
High Courts29 Jul 2010
Manorma Devi Vs State of Bihar and Pankaj Kumar Bharti
Patna High Court · (2010) 07 PAT CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Jul 2010Dismissed
Triloki Prasad Singh @ Triloki Prasad Vs The State of Bihar and Shrikant Sharma
Patna High Court · (2010) 07 PAT CK 0124
High Courts29 Jul 2010
Vidya Nand Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 203
Bengal Embankment Act, 1882 — Section 25
High Courts29 Jul 2010
Madan Mohan Singh Vs State of Bihar, Krishna Ram Sub. Inspector, Brij Bhushan Singh Officer Incharge and Shailendra Singh Manager Pankaj Cinema
Patna High Court · (2010) 07 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482
High Courts29 Jul 2010Allowed
Tata Finance Limited, Rajdeo Singh and Rajesh Kumar @ Rajesh Kr. Singh Vs The State of Bihar and Survesh Kumar
Patna High Court · (2010) 07 PAT CK 0050
High Courts29 Jul 2010Allowed
Dinkar Yadav @ Dinkar Prasad Din, Prabhakar Yadav and Arun Yadav Vs The State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 1136