High Courts10 Aug 2010
Hari Lal Hazara @ Hira Lal Hazara Vs The State of Bihar and Anwat Patel
Patna High Court · (2010) 08 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 468
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 991 of 2,661
High Courts09 Aug 2010Allowed
Arun Kumar Sharma @ Arun Sharma And Ors Vs State Of Bihar And Ors
Patna High Court · (2010) 4 PLJR 1096 : (2010) 4 BLJ 260 (PHC)
Indian Penal Code, 1860 — Section 405, 406Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Aug 2010Allowed
Essar Bihar Finance and Savings Private Ltd. Vs The State of Bihar and Registrar of Companies
Patna High Court · (2011) 59 BLJR 101
Companies Act, 1956 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83
High Courts09 Aug 2010Dismissed
Prabhat Kumar Sharma Vs The State of Bihar and Marketing Officer
Patna High Court · (2010) 08 PAT CK 0110
Colliery Control Order, 1945 — Order 12(B)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 34, 420
High Courts09 Aug 2010Dismissed
Radha Shankar Sharma, Proprietor Assam Timber Vs State of Bihar and Bihar State Khadi and Village, Industries Board
Patna High Court · (2010) 08 PAT CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts09 Aug 2010
Raj Mangal Ram Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0090
High Courts09 Aug 2010Allowed
Raj Nandan Singh Vs The State of Bihar and Kameshwar Prasad Singh
Patna High Court · (2010) 08 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts06 Aug 2010Allowed
Mohan Sharma Vs State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0199
High Courts06 Aug 2010Allowed
Arbind Choudhary Vs State of Bihar and Others
Patna High Court · (2011) 7 RCR(Criminal) 1667
High Courts06 Aug 2010
Rajendra Prasad Kesary Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 526
High Courts06 Aug 2010Allowed
Priya Ranjan Shrivastava Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 34, 341
High Courts06 Aug 2010Dismissed
Ganga Nath Jha Vs Bhupendra Narayan Mandal University, The Vice Chancellor and The Registrar of Bhupendra Narayan Mandal University
Patna High Court · (2010) 08 PAT CK 0112
High Courts06 Aug 2010Dismissed
Sunil Garodia Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts06 Aug 2010Allowed
Nagendra Shahi, Srimati Krishna Kumar Devi @ Krishna Devi and Gayatri Devi Vs The State of Bihar and Nand Kishore Shahi
Patna High Court · (2010) 08 PAT CK 0103
High Courts06 Aug 2010Dismissed
Dr. Satyendra Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0066
High Courts06 Aug 2010
Raj Kumar Prasad Sao Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0044
High Courts06 Aug 2010Dismissed
Pramod Kumar Nirala Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 45
High Courts05 Aug 2010Dismissed
Smt. Mukhiya Devi and Another Vs The Member, Board of Revenue, Bihar, Patna and Others
Patna High Court · (2011) 4 PLJR 118
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19
High Courts05 Aug 2010
Anil D. Ambani and Mukesh D. Ambani Vs The State of Bihar and Shobha Jha @ Shobha Mishra
Patna High Court · (2010) 08 PAT CK 0148
High Courts05 Aug 2010
Navonath Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 105A
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(3), 12, 9