High Courts13 Aug 2010
Shesh Nath Singh Vs The Veer Kunwar Singh Universify and Others
Patna High Court · (2011) 1 PLJR 358
Bihar State Universities Act, 1976 — Section 10, 35, 35(2)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 990 of 2,661
High Courts12 Aug 2010Allowed
Uday Kumar and Others Vs State of Bihar and Another
Patna High Court · (2011) 1 EFLT 280
Forest Act, 1927 — Section 33, 41, 42, 52
High Courts12 Aug 2010Allowed
Mukesh Kumar Shrivastav and Beni Prasad Khemka Vs The State of Bihar and Vijay Kumar
Patna High Court · (2011) 1 PLJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts12 Aug 2010Allowed
Brajesh Bhushan and Another Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 939
Constitution of India, 1950 — Article 229Patna High Court Officers and Staff (Condition of Service and Conduct) Rules, 1997 — Rule 25
High Courts11 Aug 2010Allowed
Ajay Kumar Vs State of Bihar
Patna High Court · (2010) 2 PLJR 138
Bihar Finance Act, 1981 — Section 49(2)(G), 49(3)(A), 49(3)(D)Central Sales Tax Act, 1956 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(C), 482
High Courts11 Aug 2010Allowed
Shri Butani Singh Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 795
Registration Act, 1908 — Section 17
High Courts11 Aug 2010
Md. Samad Vs The State of Bihar and Others
Patna High Court · (2011) 7 RCR(Criminal) 846
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 167, 182, 211, 466, 467
High Courts11 Aug 2010Dismissed
State of Bihar and Others Vs Modern Tools and Pipe Fittings Company and Others
Patna High Court · (2010) 08 PAT CK 0075
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Aug 2010Dismissed
Ram Tapeshwar Mishra Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts11 Aug 2010Allowed
Ramashish Singh Vs The State of Bihar and Gorelal Singh
Patna High Court · (2010) 08 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 120B , 40, 406, 419
High Courts11 Aug 2010
Kaushal Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 205
Bihar State Universities (Amendment) Act, 2007 — Section 57BBihar State Universities (Amendment) Act, 2008 — Section 26(3), 26(6)Constitution of India, 1950 — Article 226, 32
High Courts11 Aug 2010Dismissed
Bennet Coleman and Co. Ltd and Others Vs State of Bihar Times Publishing House Ltd. thru. D.K. Jain and Others, Excel Publishing House Ltd. thru. Anand Vardhan Singh and Pearl Printwell Ltd. Laxmi Apartment Vs State of Bihar and Another
Patna High Court · (2010) 08 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 18, 18(3), 2, 25(U), 25FWorking Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17, 3
High Courts11 Aug 2010
Ramdeo Verma and Others Vs The State of Bihar and Smt. Janki Devi
Patna High Court · (2010) 08 PAT CK 0018
High Courts11 Aug 2010
Sikandar Prasad and Ramadhin Prasad Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0017
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379, 414
High Courts10 Aug 2010Allowed
Doma Singh Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 872
High Courts10 Aug 2010Allowed
Asha Devi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 714
Penal Code, 1860 (IPC) — Section 323, 34, 341, 406, 420
High Courts10 Aug 2010Allowed
Mantu Rajak and Others Vs Md. Sikandar Miyan
Patna High Court · (2011) 4 PLJR 202
High Courts10 Aug 2010
The State of Bihar and Others Vs Shri Shivendu Pathak
Patna High Court · (2011) 1 PLJR 99
High Courts10 Aug 2010
Mahendra Pd. Singh Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0056
High Courts10 Aug 2010Allowed
Haribansh Rai Vs State of Bihar, Surendra Rai and Sundari Devi
Patna High Court · (2010) 08 PAT CK 0035