High Courts05 Aug 2010Allowed
Citadel Aurobindo Biotech Ltd. Vs The State of Bihar and Binay Kishore Mishra
Patna High Court · (2010) 08 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 992 of 2,661
High Courts05 Aug 2010Allowed
Sri Rajendra Mahto Vs Sri Ram Nandan Singh and Others
Patna High Court · (2010) 08 PAT CK 0105
High Courts05 Aug 2010Dismissed
Arbind Singh, Manoj Singh and Lathi Singh @ Sujit Singh Vs The State of Bihar The State of Bihar Vs Lathi Singh @ Sujit Singh, Arbind Singh and Manoj Singh
Patna High Court · (2010) 08 PAT CK 0016
High Courts04 Aug 2010Dismissed
Kailash Prasad Singh Vs The Union of India and Others
Patna High Court · (2011) 3 PLJR 779
Bihar Reorganisation Act, 2000 — Section 76Constitution of India, 1950 — Article 309
High Courts04 Aug 2010
Rahul Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 587
High Courts04 Aug 2010
Gopal Rai Khemka, Ganesh Kumar Khemka and Prahlad Rai Khemka Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0137
High Courts04 Aug 2010
Arjun Prasad Vs Shri Paras Nath Yadav
Patna High Court · (2011) 1 PLJR 1
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts04 Aug 2010Allowed
Anil Kumar Jha Vs State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0070
High Courts04 Aug 2010Allowed
Manan Sah (Madan Sah) Vs State of Bihar
Patna High Court · (2011) 2 DMC 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Aug 2010
Satendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1052
High Courts04 Aug 2010Dismissed
Smt. Madhu Verma Vs Smt. Urmila Devi and Another
Patna High Court · (2010) 08 PAT CK 0014
High Courts03 Aug 2010Allowed
Awadhesh Kumar Sharma Vs The State of Bihar and Ashok Kumar Shukla
Patna High Court · (2010) 08 PAT CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 Aug 2010
Sonelal Choudhary and Others Vs The State of Bihar and Ram Krishna Choudhary
Patna High Court · (2010) 08 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 482
High Courts03 Aug 2010Allowed
Gopal Lal Sizuar Vs The State of Bihar and Baban Lal Barik
Patna High Court · (2010) 08 PAT CK 0108
High Courts03 Aug 2010Dismissed
Purushottam Lal Bajaj Vs The State of Bihar, Sita Ram Bajaj, Dilip Kumar Bajaj and Bishnu Kumar Bajaj
Patna High Court · (2010) 08 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts02 Aug 2010
State of Haryana and Others Vs Deep Mayank and Associates and Others
Patna High Court · (2010) 08 PAT CK 0147
High Courts02 Aug 2010
Sarfuddin @ Sarfa Vs The State of Bihar and Zakia Bano, Divorced
Patna High Court · (2010) 08 PAT CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts02 Aug 2010
Mamta Shukla Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 219
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts02 Aug 2010Allowed
A.K. Das, Assistant General Manager, Bajaj Electricals Ltd. Vs The State of Bihar and Sachidanand Singh
Patna High Court · (2011) 59 BLJR 181
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts30 Jul 2010Allowed
Matru Soren Vs Jaipal Marandi and Others
Patna High Court · (2011) 4 PLJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 145