High Courts28 Jul 2010Dismissed
Syed Ahmad and Another Vs Bihar State Financial Corporation and Another
Patna High Court · (2010) 07 PAT CK 0166
State Financial Corporations Act, 1951 — Section 29, 30, 41(A), 46(B)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 994 of 2,661
High Courts28 Jul 2010Dismissed
The Director of National Cadet Corps and Others Vs Smt. Ram Piari Devi and Others
Patna High Court · (2011) 59 BLJR 93
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(C)
High Courts28 Jul 2010Allowed
Muneshwar Rajak Vs State of Bihar and Rajiv Kumar
Patna High Court · (2010) 07 PAT CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Jul 2010
Indra Kant Jha and Ghanshyam Jha son Sri Yugeshwar Jha Vs State of Bihar and Tan Tan Devi
Patna High Court · (2010) 07 PAT CK 0132
High Courts28 Jul 2010Dismissed
Hira Paswan and Others Vs Badri Narayan Singh and Others
Patna High Court · (2010) 07 PAT CK 0110
Village Chaukidari Act, 1870 — Section 1, 47, 48, 50
High Courts28 Jul 2010Allowed
R.K. Sinha and Shiv Shankar Jha Vs State of Bihar and Baidyananth Prasad Srivastava, General Secretary, National Life Insusrance Employees Association (INTUC),
Patna High Court · (2010) 07 PAT CK 0095
Penal Code, 1860 (IPC) — Section 323, 379, 427, 482, 504
High Courts28 Jul 2010Allowed
Bimala Devi and Others Vs The State of Bihar and Sri Ramadhar Singh
Patna High Court · (2010) 1 PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 434, 465, 467
High Courts28 Jul 2010Allowed
Life Insurance Corpn. of India Vs Gopal Prasad Verma
Patna High Court · (2010) 07 PAT CK 0077
High Courts28 Jul 2010
Bihar State Electricity Board Vs Ravi Kumar Verma
Patna High Court · (2011) 59 BLJR 97 : (2011) 128 FLR 874
Bihar Pension Rules, 1950 — Rule 27
High Courts28 Jul 2010Allowed
Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 128 FLR 488
High Courts28 Jul 2010Allowed
Ashok Kumar Dhar Vs State of Bihar and Jyotish Kumar
Patna High Court · (2011) 59 BLJR 96
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406 , 420
High Courts28 Jul 2010
Babban Das @ Baban Das and Others, Mahangu Mansuri, Dharam Deo Rai and Sirajuddin Ansari @ Sarajuddin Ansari Vs The State of Bihar Munilal Mochi Vs The State of Bihar and The Additional Director General of Police cum Additional Secretary, vigilance Department
Patna High Court · (2011) 59 BLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 389(1), 394Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts28 Jul 2010
Usha Devi, Devta Devi and Annapurna Devi Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0034
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 337
High Courts28 Jul 2010
Nityanand Sah, Narayan Sah, Ram Sewak Yadav and Madan Mohan Prasad Vs The State of Bihar and Daya Shankar Pd. Yadav
Patna High Court · (2010) 07 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 436
High Courts28 Jul 2010Allowed
Joint Registrar (Judicial)-cum-Public Information Officer Vs State Information Commission and Others
Patna High Court · (2010) 07 PAT CK 0004
High Courts27 Jul 2010
Pramod Kumar Srivasava and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0177
High Courts27 Jul 2010Allowed
Narendra Kumar Sinha @ Naku Sinha Vs State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0160
High Courts27 Jul 2010
Chameli Devi and Others Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0078
Civil Procedure Code, 1908 (CPC) — Section 4H, 80
High Courts27 Jul 2010Allowed
Smt. Sukhda Devi, Yogendra Jaishwal and Others and Smt. Nirmala Devi Vs The State of Bihar, The Circle Officer, The Deputy Collector Land Reforms and Prabhash Jha and Others
Patna High Court · (2010) 07 PAT CK 0056
High Courts26 Jul 2010Allowed
Lakshmi Narayan Sahu Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 765