High Courts21 Jul 2010Dismissed
Nawal Prasad @ Nawal Kumar Vs Jai Kant Prasad and Jitendra Prasad
Patna High Court · (2010) 07 PAT CK 0115
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 996 of 2,661
High Courts21 Jul 2010Dismissed
Raghunath Choudhary Vs State of Bihar
Patna High Court · (2010) 52 BLJR 1082 : (2011) 7 RCR(Criminal) 2063
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Jul 2010Allowed
Vinod Kumar Sinha @ Vinod Kumar Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414
High Courts21 Jul 2010Dismissed
Parvati Devi Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 381
Essential Commodities Act, 1955 — Section 7
High Courts20 Jul 2010
Devendra Prasad Sinha Vs The Chairman Bihar State Electricity Board and Others
Patna High Court · (2010) 07 PAT CK 0156
High Courts20 Jul 2010Dismissed
Ramakant Singh Vs The State of Bihar and Pramod Kumar Gupta
Patna High Court · (2010) 07 PAT CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 482Penal Code, 1860 (IPC) — Section 148, 323, 386, 448
High Courts20 Jul 2010Allowed
The State of Bihar Vs Shri Lakshmi Naryan Prasad
Patna High Court · (2010) 07 PAT CK 0096
High Courts20 Jul 2010Dismissed
Kamal Nayan Choubey Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 386
High Courts20 Jul 2010Allowed
Vinodrai A. Doshi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1816 : (2011) 2 PLJR 297
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 2Penal Code, 1860 (IPC) — Section 120B, 406, 410, 420
High Courts20 Jul 2010Dismissed
Union of India and others Vs Anju Devi
Patna High Court · (2010) 127 FLR 1028
High Courts20 Jul 2010
The Bihar State Electricity Board and Others Vs Raghbendra Prasad
Patna High Court · (2010) 07 PAT CK 0011
High Courts19 Jul 2010Disposed Off
National Insurance Company Limited Vs Kamlawati Devi
Patna High Court · (2013) 2 BBCJ 727
High Courts19 Jul 2010Allowed
Kameshwar Jha Vs State of Bihar and Others
Patna High Court · (2011) 128 FLR 362
High Courts19 Jul 2010Allowed
Mahabir Abhushan Bhandar Vs Government of Bihar and The Deputy Commissioner of Commercial Taxes, Investigation Bureau Patna Division
Patna High Court · (2011) 43 VST 257
Bihar and Orissa General Clauses Act, 1917 — Section 27Bihar Finance Act, 1981 — Section 31, 31(2), 31(3), 34, 35Bihar Sales Tax Rules, 1959 — Rule 19, 19(1), 19(2)
High Courts19 Jul 2010Dismissed
Ashok Kumar, Awadhesh Kumar and Akhilesh Prasad (Sons of late Lakhan Sao) Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
High Courts19 Jul 2010Allowed
Madanlal Sultania, Shyam Sundar Sultania, Raman Kumar Kamalia and Satish Kumar Kamalia Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0127
High Courts19 Jul 2010Allowed
Haribansh Tiwary, Ragubir Ram, Chandradeo Tiwary and Awadhesh Tiwary Vs The State of Bihar and Basisth Narain Mishra
Patna High Court · (2010) 07 PAT CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts19 Jul 2010Allowed
Ramesh Prasad @ Ramesh Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 384
High Courts19 Jul 2010
Ex. Ct. Ranvir Singh Vs Union of India (UOI) and Others
Patna High Court · (2011) 128 FLR 694
High Courts16 Jul 2010
Most. Asma Khatoon and Others Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1053
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B