High Courts16 Jul 2010Dismissed
The Union of India (UOI) and Others Vs Md. Kalim Ansari
Patna High Court · (2011) 59 BLJR 81
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 997 of 2,661
High Courts16 Jul 2010Dismissed
Masomat Kamla Devi, Sangita Kumari and Rambha Kumari Vs The State of Bihar and Others
Patna High Court · (2010) 52 BLJR 1008
High Courts16 Jul 2010Allowed
Arun Kumar Vs The State of Bihar and Dwarika Tiwari
Patna High Court · (2010) 07 PAT CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 420
High Courts16 Jul 2010Dismissed
The Employees State Insurance Corporation and Others Vs Prabhas Chandra Mallik and The Union of India (UOI)
Patna High Court · (2010) 07 PAT CK 0112
High Courts16 Jul 2010Allowed
Arbind Kumar Sinha and Smt. Krishna Devi Vs The State of Bihar and Dharam Nath Singh
Patna High Court · (2010) 52 BLJR 1012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts16 Jul 2010Dismissed
Sangita Devi Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 189
Bihar Municipal Act, 2007 — Section 3, 4, 6Constitution of India, 1950 — Article 226
High Courts15 Jul 2010Dismissed
Smt. Rajeshwari Gupta and Another Vs Sri Raj Kumar Prasad
Patna High Court · (2010) 07 PAT CK 0146
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24, 25
High Courts15 Jul 2010Allowed
Ramanuj Kumar and Others Vs The Union of India (UOI) and Others
Patna High Court · (2010) 07 PAT CK 0118
High Courts15 Jul 2010Dismissed
Laxman Mishra and Rakesh Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 131
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 32
High Courts15 Jul 2010Allowed
Smt. Rani Kanti Sinha Vs The State of Bihar and Smt. Punam Lal
Patna High Court · (2010) 07 PAT CK 0097
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 114, 120B, 148, 149
High Courts15 Jul 2010
Sunaina Devi and Laxmikant Singh Vs The Union of India (UOI) and Others
Patna High Court · (2010) 52 BLJR 1032 : (2011) 128 FLR 485
High Courts15 Jul 2010Dismissed
Shankar Mandal Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jul 2010Dismissed
Mahesh Yadav and Others Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(C), 482Forest Act, 1927 — Section 33, 41, 42
High Courts15 Jul 2010Dismissed
Bachu Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0062
High Courts15 Jul 2010Allowed
Hari Narayan Thakur Vs The Chancellor of Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2010) 07 PAT CK 0061
High Courts15 Jul 2010Allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Chinta Devi and Others
Patna High Court · (2010) 07 PAT CK 0044
High Courts15 Jul 2010Dismissed
Divisional Manager, Oriental Insurance Company Ltd. Vs Sachindra Thakur and Another
Patna High Court · (2010) 07 PAT CK 0002
High Courts14 Jul 2010Allowed
Amrita Priyam Vs The State of Bihar and Nagendra Prasad Singh
Patna High Court · (2010) 07 PAT CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts14 Jul 2010Allowed
Uma Charan Lal Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities (Special Provisions) Act, 1981 — Section 7
High Courts14 Jul 2010Dismissed
State of Bihar Vs Bibi Anisunisa
Patna High Court · (2011) 59 BLJR 113
Land Acquisition Act, 1894 — Section 18, 23, 54