High Courts17 Aug 2010Dismissed
Himanshu Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0138
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 989 of 2,661
High Courts17 Aug 2010
The State of Bihar Vs Kailash Kumar Agarawal
Patna High Court · (2010) 08 PAT CK 0123
High Courts17 Aug 2010Allowed
The State of Bihar Vs Md. Ainul Haque (Senior Citizen)
Patna High Court · (2010) 08 PAT CK 0093
High Courts17 Aug 2010
Lloyds Finance Ltd. Vs The State of Bihar and Mrs. Basanti Garg
Patna High Court · (2010) 08 PAT CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406
High Courts17 Aug 2010
Ashraf Khan Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 218
High Courts17 Aug 2010
The State of Bihar, The Secretary, Medical Education, Family Welfare and Indigenous Medicine, The Joint Secretary, Department of Health, Government of Bihar and The Principal, Patna Medical College Vs Rishabh Kumar, The Secretary, Medical Council of India, Neha Jha and The Medical Council of India
Patna High Court · (2010) 08 PAT CK 0059
High Courts17 Aug 2010Dismissed
Chandra Bhal Tiwary and Others Vs State of Bihar and Savitri Devi
Patna High Court · (2010) 08 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts17 Aug 2010Allowed
The State Bank of India and Others Vs M/s Prachi Exim India Ltd. and Others
Patna High Court · (2013) 1 PLJR 760
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 2(1)(j)
High Courts17 Aug 2010
Baleshwar Pandey Vs The Bihar School Exam. Board
Patna High Court · (2010) 08 PAT CK 0010
Bihar Pension Rules, 1950 — Rule 43
High Courts16 Aug 2010
Smt. Shakunia Devi Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 711
High Courts16 Aug 2010Dismissed
Tarkeshwar Singh, Bahadur Ram Kahar alias Bahadur Kahar, Bikarma Dusadh and Nagina Koiri Vs The State of Bihar
Patna High Court · (2010) 08 PAT CK 0102
High Courts16 Aug 2010
Surendra Prasad Singh, Working as Manager (Administration) Pyrites Phosphates and Chemicals Ltd. Vs The State of Bihar and Another
Patna High Court · (2011) 1 PLJR 129
Forest Act, 1927 — Section 33, 41, 42
High Courts16 Aug 2010
Smt. Tasneem Rahman and Others Vs State of Bihar and Another
Patna High Court · (2010) 08 PAT CK 0069
High Courts16 Aug 2010
Binod Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 117
Bihar and Orissa Excise Rules, 1919 — Rule 44
High Courts16 Aug 2010Dismissed
Jitu Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 677
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 19, 43
High Courts16 Aug 2010Dismissed
Shashi Kant Upadhay Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 864
High Courts13 Aug 2010
Bishnudeo Mahto Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 710
High Courts13 Aug 2010Allowed
Md. Hanif Khan Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 599
Bihar Service Code, 1952 — Rule 97(3)
High Courts13 Aug 2010Allowed
Guneshwar chaudhary, Ashok Kumar Chaudhary and Rajiv Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2010) 08 PAT CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts13 Aug 2010
Rameshwer Ram and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 10