CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 987 of 2,661

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts24 Aug 2010

Raghunath Prasad Singh and Another Vs The Director of Consolidation and Others Raghunath Prasad Singh and Others Vs The Joint Director of Consolidation and Others

Patna High Court · (2011) 3 PLJR 57

Consolidation Act, 1948 — Section 6
Read judgment
High Courts24 Aug 2010Allowed

Manik Vedsen Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 484

State Financial Corporations Act, 1951 — Section 23
Read judgment
High Courts24 Aug 2010Dismissed

Abdul Kudus @ Abdul Kudus Mian Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 103

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 308, 324
Read judgment
High Courts24 Aug 2010

Sahdeo Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 101

Constitution of India, 1950 — Article 14
Read judgment
High Courts24 Aug 2010

Nakul Yadav Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 927

Read judgment
High Courts23 Aug 2010Dismissed

Renuka Devi Gupta Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 492

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 22(1)
Read judgment
High Courts23 Aug 2010Allowed

Vijay Shankar Sharma Vs The Union of India (UOI) and Others

Patna High Court · (2011) 2 PLJR 459

Railways Act, 1989 — Section 123(C), 124(A), 156
Read judgment
High Courts23 Aug 2010Allowed

Akhilesh Kumar Pandey Vs Jai Prakash University and Others

Patna High Court · (2011) 1 PLJR 414

Read judgment
High Courts23 Aug 2010Dismissed

Shashi Ranjan Singh, Jai Prakash Singh, Dhrub Singh and Nirmal Singh Vs The State of Bihar and Roop Narayan Singh

Patna High Court · (2011) 59 BLJR 157

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482
Read judgment
High Courts23 Aug 2010Allowed

Basudeo Chaubey, Shambhu Chaubey, Yogendra Chaubey @ Yogendranath Chaubey and Akhilesh Chaubey @ Akhilesh Kumar Chaubey Vs The State of Bihar and Satyadeo Chaubey

Patna High Court · (2010) 08 PAT CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
Read judgment
High Courts23 Aug 2010Allowed

Rana Rang Bahadur Singh Vs The State of Bihar and Mahanand Pandey

Patna High Court · (2010) 08 PAT CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
Read judgment
High Courts23 Aug 2010

Industrial Development Bank of India (erstwhile Industrial Development Bank of India) Vs Rajesh Bhatia and Others

Patna High Court · (2010) 08 PAT CK 0063

Read judgment
High Courts23 Aug 2010

Babban Tiwari and Others Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 232

Read judgment
High Courts23 Aug 2010Allowed

Ganga Singh and Raju Kumar Upadhyay @ Raju Padhyay Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0013

Bihar Finance Act, 1981 — Section 39, 49, 49BCriminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
Read judgment
High Courts21 Aug 2010Dismissed

Kamal Singh, Preet Pal Singh, Sami Singh and Ashok Singh Vs The State of Bihar and Kishan Sharma

Patna High Court · (2010) 08 PAT CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 295A, 323, 418, 452
Read judgment
High Courts20 Aug 2010

Wihar Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1214 : (2011) 1 PLJR 787

Read judgment
High Courts20 Aug 2010Dismissed

Ajay Kumar Singh Vs The State of Bihar Ganauri Singh and Others Vs The State of Bihar and Ram Autar Sao

Patna High Court · (2010) 08 PAT CK 0120

Read judgment
High Courts20 Aug 2010

Ram Lochan Sharma Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 491

Criminal Procedure Code, 1973 (CrPC) — Section 144
Read judgment
High Courts20 Aug 2010

Umesh Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 248

Read judgment
High Courts19 Aug 2010

Raj Kumar @ Raja Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0171

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
Read judgment
Previous1…985986987988989…2,661Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions