Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(2), 437(5), 439(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 120B, 167(2), 363, 364

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High Courts18 Aug 2010Allowed

Dhurandhar Singh @ Dhurandhar Prasad Singh and Others Vs The State of Bihar and Another

Patna High Court · (2012) 2 PLJR 131

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B

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High Courts18 Aug 2010

The State of Bihar, The Secretary, The Deputy Secretary and The Joint Secretary, Water Resources Department, Govt. of Bihar Vs Awadh Tiwary

Patna High Court · (2010) 08 PAT CK 0134

Civil Services (Classification, Control and Appeal) Rules — Rule 55A

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High Courts18 Aug 2010

The Joint Secretary to the Government Water Resources Department Vs Basudeo Naraian Singh, The State Of Bihar

Patna High Court · (2010) 08 PAT CK 0095

Civil Services (Classification, Control and Appeal) Rules — Rule 55A

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High Courts18 Aug 2010Allowed

Sri Kant Mandal Vs The State of Bihar and Shailendra Kumar Sharma

Patna High Court · (2010) 08 PAT CK 0082

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 118, 120B, 147, 148, 149

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High Courts18 Aug 2010Allowed

Yogendra Mandal Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 469

Bihar Land Reforms Act, 1950 — Section 3, 4, 4H, 6

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High Courts18 Aug 2010

Dwarika Prasad and Ramakant Jha (Munshi) Vs The State of Bihar

Patna High Court · (2010) 08 PAT CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7

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High Courts18 Aug 2010Allowed

Kamal Lata Singh Vs State of Bihar and Ram Chandra Kumar

Patna High Court · (2010) 08 PAT CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts18 Aug 2010Allowed

Surendra Singh, Ram Sanjeevan Prasad Yadav and Ram Sakal Prasad Yadav @ Ramsikil Prasad Yadav Vs The State of Bihar and Ram Jatan Prasad Yadav

Patna High Court · (2010) 08 PAT CK 0005

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High Courts17 Aug 2010Allowed

Birendra Nonia Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 775

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High Courts17 Aug 2010Dismissed

Abdul Qadir @ Md. Abdul Qadir Vs The State of Bihar, Afasana Khatoon, Ahamad Hussain and Md. Kosar

Patna High Court · (2010) 08 PAT CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 192, 203, 482Penal Code, 1860 (IPC) — Section 120B, 420, 423, 468

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High Courts17 Aug 2010Allowed

Ram Bachan Devi and Others Vs Yogendra Pd. Singh and Others

Patna High Court · (2010) 08 PAT CK 0168

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High Courts17 Aug 2010Allowed

Shreenet Rai Vs The State of Bihar and Others

Patna High Court · (2010) 08 PAT CK 0158

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High Courts17 Aug 2010Allowed

Jai Prakash Narayan Vs National Textile Corporation Ltd. Unit of Gaya Cotton Jute Mills

Patna High Court · (2011) 1 PLJR 17

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