High Courts20 May 2011Dismissed
M/s Deepak Vegpro Private Ltd. Vs State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 919 of 2,661
High Courts20 May 2011Allowed
Prabhu Kumhar and Others Vs State of Bihar
Patna High Court · (2011) 05 PAT CK 0035
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts20 May 2011Allowed
Naintara Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0034
High Courts20 May 2011
M/s Rani Sati Fertilizers Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 184
Fertiliser (Control) Order, 1985 — Section 11(4), 18(4)
High Courts20 May 2011Dismissed
Smt. Tileshara Devi Vs The State of Bihar and Others
Patna High Court · AIR 2011 Patna 158 : (2011) 3 PLJR 767
Arbitration and Conciliation Act, 1996 — Section 34(2)
High Courts20 May 2011
M/s Kumar Stores and P.O.-Basantpur District-Siwan Vs The Commissioner, Income Tax and Another
Patna High Court · (2011) 05 PAT CK 0015
High Courts20 May 2011Allowed
Md. Ishrafil Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3284 : (2011) 3 PLJR 249
High Courts20 May 2011
Md. Mazid @ Md. Tufani Vs The Union of India and Others
Patna High Court · (2011) 05 PAT CK 0012
High Courts20 May 2011
Om Prakash Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 132
Constitution of India, 1950 — Article 226
High Courts20 May 2011Allowed
Anil Kumar Singh Vs State of Bihar
Patna High Court · (2011) 05 PAT CK 0007
High Courts20 May 2011
Ghulam Mustafa Vs Bibi Zinat Fatma and Others
Patna High Court · (2011) 05 PAT CK 0005
High Courts20 May 2011Allowed
Govind Nath Jha Vs Bihar Sanskrit Siksha Board and Others
Patna High Court · (2012) 3 PLJR 156
High Courts19 May 2011Dismissed
Raj Shekhar Singh Vs The State of Bihar and Another
Patna High Court · AIR 2012 Patna 28 : (2011) 59 BLJR 3119
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 May 2011
Lallan Rai Vs State of Bihar
Patna High Court · (2011) 59 BLJR 3134
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 16, 20, 52, 52A, 52A(1)
High Courts19 May 2011Allowed
Mr. G.C. Garg Managing Director Lioyds Finance Limited Vs The State of Bihar and Md. Mumtaz Alam
Patna High Court · (2011) 05 PAT CK 0081
Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 May 2011Allowed
Sheoji Prasad @ Sheoji Bhagat and Md. Tahir Muslim Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0069
Essential Commodities Act, 1955 — Section 7
High Courts19 May 2011Dismissed
Basant Das Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0068
Penal Code, 1860 (IPC) — Section 307, 326
High Courts19 May 2011Dismissed
Ashok Sharma @ Krish Nandan Sharma, Janardan Sharma and Murari Sharma Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0049
Penal Code, 1860 (IPC) — Section 323, 426
High Courts19 May 2011Dismissed
Shiv Charan Ravidas and Others Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0046
Penal Code, 1860 (IPC) — Section 307, 323
High Courts19 May 2011Allowed
Thakur Prasad and Naresh Prasad Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0043
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324