High Courts11 May 2011Allowed
Chandra Shekhar Choubey and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 343
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 921 of 2,661
High Courts11 May 2011
Akshey Lal Pandit and Others Vs The State of Bihar and Others Dayanand Singh Vs The Bihar Public Service Commission
Patna High Court · (2011) 05 PAT CK 0036
High Courts11 May 2011Allowed
Anjali Jain Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0021
High Courts11 May 2011Allowed
Ashok Mandal Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0014
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts10 May 2011Dismissed
Dharmveer Prasad @ Dharmbir Prasad Vs The State of Bihar and Another
Patna High Court · (2011) 05 PAT CK 0127
High Courts10 May 2011Allowed
Minority Secondary Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 JCR 239
Constitution of India, 1950 — Article 30(2)
High Courts10 May 2011Allowed
Indra Mandal Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0105
High Courts10 May 2011Allowed
Shambhu Sharan Srivastava Vs The State of Bihar and Mostt. Dharamshila Devi
Patna High Court · (2011) 05 PAT CK 0077
Penal Code, 1860 (IPC) — Section 120B, 34, 420, 423
High Courts09 May 2011Dismissed
Sunil Kumar, Army No. 4272510. Vs The Union of India and Others
Patna High Court · (2012) 1 PLJR 237
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 4, 5, 6Pension Regulations for Army, 1961 — Rule 13(3), 132, 176, 178
High Courts09 May 2011Allowed
Brahmdeo Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3271 : (2011) 3 PLJR 263
High Courts09 May 2011Dismissed
Harendra Pratap Singh, Advocate Vs The Hon''ble Chief Justice, High Court, Patna and Others
Patna High Court · (2011) 05 PAT CK 0080
High Courts09 May 2011
The Union of India and Others Vs IC 38558Y Colonel Sarat Chandra Mishra
Patna High Court · (2012) 2 PLJR 101
Constitution of India, 1950 — Article 226, 227, 32, 323A, 323B
High Courts06 May 2011Allowed
The Bhim Rao Ambedkar Bihar University and Others Vs Dr. Hari Narayan Thakur and Others
Patna High Court · (2012) 3 PLJR 10
High Courts06 May 2011Dismissed
Dr. Deep Narain Mishra Vs State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0087
High Courts05 May 2011
Rajesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0129
High Courts05 May 2011
Chhote Lal Upadhyay Vs The Bihar State Electricity Board, Patna and Others
Patna High Court · (2011) 4 PLJR 318
Electricity (Supply) Act, 1948 — Section 79Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts05 May 2011
Neelam Chandra Patel and Another Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 635
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts05 May 2011Dismissed
The State of Bihar and Others Vs Chhote Lal Rai
Patna High Court · (2011) 05 PAT CK 0100
High Courts05 May 2011Allowed
Mahesh Singh @ Mahesh Prasad Singh and Others Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0099
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 360
High Courts05 May 2011Allowed
Suresh Singh and Others Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0098
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323