High Courts18 May 2011Allowed
Mst. Jagwa Devi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 786
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 920 of 2,661
High Courts18 May 2011
State of Bihar, The Chief Secretary, The Secretary, Department of Welfare, Govt. of Bihar and Sub-Divisonal Officer Vs Mrs. Madhurima Singh and Smt. Binda Devi
Patna High Court · (2011) 05 PAT CK 0065
Bihar Government Servants Conduct Rules, 1976 — Rule 23
High Courts18 May 2011Allowed
Girish Prasad Vs Union of India
Patna High Court · (2012) 1 Crimes 625
Criminal Procedure Code, 1973 (CrPC) — Section 235Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 41, 42, 43
High Courts17 May 2011Allowed
Jagdish Sah Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0126
High Courts17 May 2011Allowed
Chinta Devi @ China Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3291 : (2011) 3 PLJR 244
High Courts17 May 2011
Bihar State Electricity Board Vs Regional Provident Fund Commissioner, Regional Office, R Block, Patna-1 and Others
Patna High Court · (2012) 3 PLJR 299
Constitution of India, 1950 — Article 38, 39, 40, 41, 42Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1), 16(1)(b)(c), 16(1)(c), 17
High Courts17 May 2011
Chhuna Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3183
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 May 2011Allowed
Ras Bihari Ram Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 848
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174, 176Penal Code, 1860 (IPC) — Section 120B, 302, 34, 366A, 376
High Courts16 May 2011
Sumitra Devi Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 395
Constitution of India, 1950 — Article 235Electricity (Supply) Act, 1948 — Section 15, 78AState Financial Corporations Act, 1951 — Section 15, 23, 37A, 39
High Courts16 May 2011
Juhi Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2662 : (2011) 2 PLJR 1041
Constitution of India, 1950 — Article 14, 17, 21, 39, 41
High Courts16 May 2011Allowed
Nandjee Ram Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 78
Constitution of India, 1950 — Article 311
High Courts16 May 2011Dismissed
Ram Chandra Prasad Vs Smt. Mina Devi
Patna High Court · (2011) 05 PAT CK 0083
High Courts13 May 2011Allowed
Mostt. Prabhawati devi Vs Ram Pravesh Singh
Patna High Court · (2011) 59 BLJR 2005
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts13 May 2011Allowed
Motilal Pandit, Sarswati Devi and Sanjay Kumar Sanehi Vs State of Bihar
Patna High Court · (2011) 05 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 31Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts13 May 2011Allowed
Dr. Rai Murari and Another Vs The Patna University and Others
Patna High Court · (2011) 59 BLJR 3345 : (2011) 3 PLJR 92
Patna University Act, 1976 — Section 2, 56, 56B, 7
High Courts13 May 2011Allowed
Nawal Kishore Prasad Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 3 PLJR 269
Constitution of India, 1950 — Article 12, 14, 16
High Courts12 May 2011Dismissed
Suresh Prasad and Others Vs Saryug Prasad and Others
Patna High Court · (2011) 05 PAT CK 0078
High Courts12 May 2011
Teepan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 108
Bihar Pension Rules, 1950 — Rule 43
High Courts12 May 2011
Subodh Kumar Thakur Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 338
Arms Act, 1959 — Section 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 193, 198, 218, 302
High Courts11 May 2011Allowed
Vinay Shankar Tiwari Vs The State of Bihar and Another
Patna High Court · (2011) 05 PAT CK 0122