High Courts21 Jun 2011
Shanker Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0037
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 918 of 2,661
High Courts21 Jun 2011Allowed
Nitya Nand Singh Vs Aditya Cooperative Housing Society Ltd. and Babua Lal Singh
Patna High Court · (2011) 06 PAT CK 0033
High Courts21 Jun 2011Allowed
Ram Chandra Yadav and Others Vs Yamuna Yadav and Others
Patna High Court · (2011) 06 PAT CK 0032
High Courts21 Jun 2011Allowed
Raj Kumar Paswan and Upadheya Paswan Vs The State of Bihar
Patna High Court · (2011) 06 PAT CK 0018
Penal Code, 1860 (IPC) — Section 304, 325, 34
High Courts21 Jun 2011Dismissed
Gulabo Devi, Smt. Prabhawati Devi, Dharamnath Prasad and Arun Kumar Minor, Under The Guardianship of His Mother Smt. Parwati Devi, Guardian and Well Wisher Vs Ramjhari Devi and Others
Patna High Court · (2011) 06 PAT CK 0017
High Courts21 Jun 2011Dismissed
Dasai Mian Ansari @ Dasai Mian Vs The Union of India (UOI) Harihar Prasad Vs State of Bihar Ramchandra Duvey Vs The Union of India (UOI)
Patna High Court · (2011) 06 PAT CK 0016
High Courts21 Jun 2011Dismissed
Ramesh Poddar Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 100
Penal Code, 1860 (IPC) — Section 307, 308, 354, 376, 399
High Courts21 Jun 2011
Ajit Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 733
High Courts20 Jun 2011
Arjun Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 751
High Courts15 Jun 2011Allowed
Wasudeo Vs State of Maharashtra
Patna High Court · (2011) 06 PAT CK 0034
High Courts08 Jun 2011Dismissed
Alok Vs Bihar State Human Rights Commission and Others
Patna High Court · (2011) 06 PAT CK 0006
High Courts20 May 2011Allowed
Satish Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 104
High Courts20 May 2011Dismissed
M/s Maan Pharmaceuticals Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 501
Drugs and Cosmetics Act, 1940 — Section 18A, 23, 24, 25(2), 25(4)
High Courts20 May 2011Dismissed
Kumud Kumari Vs The Union of India and Others
Patna High Court · (2011) 05 PAT CK 0123
High Courts20 May 2011Dismissed
M/s Akash Medico Vs Union of India and Others
Patna High Court · (2011) 4 PLJR 109
High Courts20 May 2011Dismissed
Ashok Kumar Sinha Vs The Union of India and Others
Patna High Court · (2011) 131 FLR 553 : (2012) 2 LLJ 87 : (2011) 3 PLJR 674
Employees State Insurance (General) Regulations, 1950 — Regulation 29, 31Employees State Insurance Act, 1948 — Section 2(12), 2A, 39(5), 45, 45A
High Courts20 May 2011Dismissed
Suraj Nirman Private Limited Vs The State of Bihar and Others
Patna High Court · AIR 2011 Patna 171 : (2011) 3 PLJR 743
Bihar Contractors Registration Rules, 2007 — Rule 14
High Courts20 May 2011Allowed
Ramjee Mehta Vs The State of Bihar
Patna High Court · (2011) 05 PAT CK 0071
High Courts20 May 2011
Arun Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 05 PAT CK 0054
High Courts20 May 2011Allowed
Khopri Modi, Krishnadeo Modi and Tuka Modi Vs State of Bihar and Another
Patna High Court · (2011) 59 BLJR 3152
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 312, 313, 39