High Courts30 Jun 2011Allowed
Life Insurance Corporation of India and Others Vs Sri Jay Kumar Pandey
Patna High Court · (2011) 06 PAT CK 0052
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 916 of 2,661
High Courts30 Jun 2011Allowed
Kaushal Kishore Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0050
High Courts30 Jun 2011
Prem Lal Sah and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2314
High Courts30 Jun 2011Dismissed
Gov. Body, L.P. Shahi College and Another Vs Smt. Seema Mishra and Others
Patna High Court · (2012) 1 PLJR 803
Bihar College Service Commission Act, 1976 — Section 2(10), 2(9)
High Courts30 Jun 2011Dismissed
Bihar State Road Transport Corporation Vs A. Sattar Wahidi, Conductor, Bihar State Road Transport Corporation, The Presiding Officer and State of Bihar
Patna High Court · (2011) 06 PAT CK 0019
High Courts30 Jun 2011Dismissed
Uma Kant Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 285
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jun 2011Dismissed
Dr. Chandra Deo Pandey Vs The State of Bihar Ors.
Patna High Court · (2011) 06 PAT CK 0007
Bihar Pension Rules, 1950 — Rule 101, 107, 108, 109, 110Constitution of India, 1950 — Article 14, 16
High Courts30 Jun 2011Allowed
Mira Mishra and Another Vs Ramesh Kumar Mishra
Patna High Court · (2012) 4 PLJR 84
High Courts29 Jun 2011Allowed
The State Bank of India and Others Vs Ravindra Kumar Verma
Patna High Court · (2012) 1 PLJR 847
High Courts29 Jun 2011Dismissed
Bishwanath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 603
Bihar Health Manual Rules — Rule 429, 429(3)
High Courts29 Jun 2011Allowed
Sundari Devi Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 311
Bihar Pension Rules, 1950 — Rule 43
High Courts28 Jun 2011Dismissed
The Tilka Manjhi Bhagalpur University and Others Vs Kamal Nath Mishra and Another
Patna High Court · (2011) 06 PAT CK 0044
High Courts28 Jun 2011Allowed
Awadh Bihari Lai Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 450
High Courts28 Jun 2011Allowed
Surendra Prasad Mahto and Others Vs Anandi Devi and Others
Patna High Court · (2011) 06 PAT CK 0040
High Courts28 Jun 2011Allowed
Manrup Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 769
High Courts28 Jun 2011Dismissed
Ram Awadh Dixit, Ram Darsh Singh and Khakhari Prasad Singh Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2516
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 376
High Courts28 Jun 2011Allowed
Kashi Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0013
High Courts28 Jun 2011
Vijoy Kumar Sharma and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2514
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts27 Jun 2011
Namonath Jha @ Nabo Nath Jha Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0051
High Courts27 Jun 2011
Smt. Sunita Gujadhur and Another Vs The Chairman of Bihar State Housing Board, Patna and Others
Patna High Court · (2011) 3 PLJR 660
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 33, 33(1), 33(3), 45Bihar State Housing Board Act, 1982 — Section 115