High Courts04 Jul 2011Dismissed
Dayanand Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 443
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 914 of 2,661
High Courts04 Jul 2011Dismissed
Ram Nath Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 156BPenal Code, 1860 (IPC) — Section 149, 323, 436
High Courts04 Jul 2011Allowed
Ramasish Raut and Sivaji Raut Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0214
Penal Code, 1860 (IPC) — Section 147, 149, 436
High Courts04 Jul 2011Dismissed
Pawan Kumar Sao Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0186
Penal Code, 1860 (IPC) — Section 376, 511
High Courts04 Jul 2011Allowed
Jamaluddin Ansari Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0182
Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts04 Jul 2011Allowed
Ram Bahadur Mahto Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0175
Penal Code, 1860 (IPC) — Section 363
High Courts04 Jul 2011Allowed
Baker Ali and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0169
Penal Code, 1860 (IPC) — Section 395
High Courts04 Jul 2011Allowed
Jatan Gope, Bijay Gope and Krishna Gope Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0168
High Courts04 Jul 2011Allowed
Amrendra Singh, Pramod Singh @ Loha Singh, Bipin Singh and Paras Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0162
Penal Code, 1860 (IPC) — Section 149, 307
High Courts04 Jul 2011
Bishwanath Das @ Haria Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0147
Penal Code, 1860 (IPC) — Section 366A
High Courts04 Jul 2011Dismissed
Rijhan Singh and Prabhu Kanu Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0131
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 149, 302, 304, 307, 325
High Courts04 Jul 2011Allowed
Deepak Mukhia and Chandula Devi Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0127
Penal Code, 1860 (IPC) — Section 306, 34, 498(A)
High Courts04 Jul 2011Dismissed
Sri Ashok Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0086
Penal Code, 1860 (IPC) — Section 307, 325
High Courts04 Jul 2011Dismissed
Dablu Mistry Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0077
Penal Code, 1860 (IPC) — Section 307, 325
High Courts04 Jul 2011Dismissed
Bishun Dayal Sah Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0037
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jul 2011Allowed
Manoj Kumar Mandal and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0022
Penal Code, 1860 (IPC) — Section 399, 400, 401, 402
High Courts04 Jul 2011Allowed
Rajib Ranjan Sinha Vs The Oriental Insurance Company Limited and Others
Patna High Court · (2012) 3 PLJR 254
High Courts01 Jul 2011
Arjun Ram Vs The B.S. Co-opt. Mkt. Union Ors. Ram Baran Pd. Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 262
Bihar Co-operative Societies Act, 1935 — Section 13A, 14, 66BConstitution of India, 1950 — Article 12, 226, 32
High Courts01 Jul 2011Dismissed
Jayant Kumar Mishra Vs Ranjan Singh, Ganga Mandal and The State of Bihar
Patna High Court · (2011) 07 PAT CK 0243
High Courts01 Jul 2011Allowed
Dilip Ram and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0217
Penal Code, 1860 (IPC) — Section 201, 304B