COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 912 of 2,661

High Courts07 Jul 2011

Ajay Shankar Prasad Vs State Bank of India and Others

Patna High Court · AIR 2011 Patna 155 : (2012) 1 BC 486

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17

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High Courts07 Jul 2011Allowed

Shailendra Kumar Yadav @ Sahu Yadav and Kanik Yadav Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0047

Explosive Substances Act, 1908 — Section 5

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High Courts07 Jul 2011Dismissed

Sanjay Kumar @ Dhirendar Prasad and Others Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 3103

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376

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High Courts07 Jul 2011Dismissed

J. Sons Co. Ltd. Vs Union of India and Others

Patna High Court · AIR 2011 Patna 181 : (2012) 1 BC 592

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High Courts07 Jul 2011Allowed

Chchangur Bind and Another Vs Ram Awtar Bind and Others

Patna High Court · (2012) 3 PLJR 693

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts07 Jul 2011Allowed

Ajay Kumar Saini @ Ajoy Saini and Another Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 531

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts06 Jul 2011Dismissed

Baikuntha Bihari Mishra Vs The Champaran Kshetriya Gramin Bank and Others

Patna High Court · (2011) 4 PLJR 197

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High Courts06 Jul 2011Allowed

Ganesh Rai @ Ganesh Roy Vs The State of Bihar and Another

Patna High Court · (2011) 4 PLJR 158

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High Courts06 Jul 2011

Sanjeev Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 4 PLJR 116

Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 25, 26

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High Courts06 Jul 2011Allowed

Md. Zahir Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0259

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 368, 373, 464

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High Courts06 Jul 2011Allowed

Santu Pandit and Fuljhari Devi @ Phuljharia Devi Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 3099

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34

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High Courts06 Jul 2011Dismissed

Manoj Ambastha Vs Lakshmy Rani Kapoor

Patna High Court · (2011) 59 BLJR 2324 : (2012) 1 PLJR 319

Hindu Marriage Act, 1955 — Section 25Penal Code, 1860 (IPC) — Section 494, 498A

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High Courts06 Jul 2011Allowed

Roop Lal Rai and Others Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0149

Penal Code, 1860 (IPC) — Section 147, 148, 436

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High Courts06 Jul 2011Dismissed

Brijendra Singh Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0144

Penal Code, 1860 (IPC) — Section 307, 325

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High Courts06 Jul 2011Dismissed

Kapildeo Singh, Ram Deyal Sngh, Ram Chandra Singh and Kesho Singh Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0142

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34

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High Courts06 Jul 2011Allowed

Anchhu Bhagat @ Anshu Bhagat and Others Vs State of Bihar

Patna High Court · (2011) 07 PAT CK 0136

Penal Code, 1860 (IPC) — Section 201, 304B

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High Courts06 Jul 2011Dismissed

The Pearl Theatres (P) Ltd. and Licensee Kamal Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2011) 07 PAT CK 0085

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High Courts06 Jul 2011Dismissed

Bhola Rai Vs The State Of Bihar

Patna High Court · (2011) 07 PAT CK 0072

Penal Code, 1860 (IPC) — Section 324

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High Courts06 Jul 2011Allowed

Ram Padarath Singh Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0050

Penal Code, 1860 (IPC) — Section 324

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High Courts06 Jul 2011Disposed Off

Awadh Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2011) 07 PAT CK 0002

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