High Courts08 Jul 2011Dismissed
The State of Bihar and Others Vs Anjani Kumar Jha
Patna High Court · (2012) 2 PLJR 23
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 911 of 2,661
High Courts08 Jul 2011Allowed
Main Paswan and Another Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 326
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts07 Jul 2011
Chairman/President, National Co. Vs Bibhuti Bhushan Sinha and Others
Patna High Court · (2012) 1 PLJR 605
Constitution of India, 1950 — Article 12Multi-State Cooperative Societies Act, 1984 — Section 44
High Courts07 Jul 2011Dismissed
M/s Sone Vanaspati Ltd. and Another Vs Union of India and Another
Patna High Court · (2011) 07 PAT CK 0267
High Courts07 Jul 2011Allowed
M/s ABSD Electricals Vs The Union of India and Others
Patna High Court · (2012) 1 PLJR 472
Constitution of India, 1950 — Article 12, 226Penal Code, 1860 (IPC) — Section 307, 337, 338, 34, 353Railways Act, 1989 — Section 34
High Courts07 Jul 2011Dismissed
Mohan Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0235
Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts07 Jul 2011
M/s. Bihar Jute Mills (India) Pvt. Ltd. Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0223
High Courts07 Jul 2011Allowed
Bimal Kumar Yadav @ Birendra Prasad Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0190
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts07 Jul 2011Allowed
Birendra Singh, Kamlesh Sharma and Kulesh Sharma Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3200
Penal Code, 1860 (IPC) — Section 109, 325, 326, 429
High Courts07 Jul 2011Allowed
Md. Sattar Vs The Union of India (UOI)
Patna High Court · (2011) 59 BLJR 3129
Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 36, 36A, 36C
High Courts07 Jul 2011Allowed
Ganesh Singh Vs The State of Bihar
Patna High Court · (2011) 4 PLJR 867
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 2011Dismissed
Ram Bali Bhuiyan Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0171
Penal Code, 1860 (IPC) — Section 307, 325
High Courts07 Jul 2011
Bhagwan Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 809
Bihar State Universities Act, 1976 — Section 67
High Courts07 Jul 2011Allowed
The Saraswati Industrial Syndicate Ltd Vs M/S HPCL Biofules Ltd. and Others
Patna High Court · (2012) 1 PLJR 792
Arbitration and Conciliation Act, 1996 — Section 5Bihar Entry Tax Act, 1993 — Section 2, 3(1), 8Bihar Finance Act, 1981 — Section 2, 26(2), 3
High Courts07 Jul 2011Dismissed
Brijnandan Mahaseth Vs Thakur Ramchandra Ji Maharaj, Sri Janki Maharani Deity and Others
Patna High Court · (2011) 07 PAT CK 0158
High Courts07 Jul 2011Allowed
Jai Govind Singh and Rameshwar Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0132
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325
High Courts07 Jul 2011Allowed
Sureshwar Raut and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0092
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325
High Courts07 Jul 2011Dismissed
Binod Ram Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0091
High Courts07 Jul 2011Allowed
Rameshwar Yadav, Mahadeo Yadav and Ramavtar Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0079
Penal Code, 1860 (IPC) — Section 304, 323, 34, 435
High Courts07 Jul 2011Dismissed
Md. Izhar @ Chattu Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0074
Penal Code, 1860 (IPC) — Section 304, 325