High Courts12 Jul 2011Dismissed
Raghunath Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 909 of 2,661
High Courts12 Jul 2011Allowed
Dalip Jolly and Lalit Kumar Maheshwari, Assistant Manager, Fena Private Ltd. Vs The State of Bihar and Om Prakash Agarwal
Patna High Court · (2011) 07 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 34, 418
High Courts12 Jul 2011Dismissed
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 513
High Courts12 Jul 2011
Vinay Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 33
Pension Rules — Rule 43
High Courts12 Jul 2011Allowed
The State of Bihar Vs Alkem Laboratories Limited
Patna High Court · (2012) 2 PLJR 80
High Courts12 Jul 2011Allowed
Ashok Mahton and Bijay Ram Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0023
Penal Code, 1860 (IPC) — Section 364
High Courts12 Jul 2011
Kumar Gaurav @ Rinku Gupta Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0009
Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Jul 2011
Suraj Ram and Others Vs The State of Bihar and Others
Patna High Court · (2011) 131 FLR 981 : (2011) 4 PLJR 206
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts11 Jul 2011Allowed
Gopal Prasad Vs The Vice-Chancellor, J.P. University, Saran at Chapra and Others
Patna High Court · (2012) 1 PLJR 279
High Courts11 Jul 2011Dismissed
Gouri Shankar Gupta and Sita Ram Rai Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0237
Penal Code, 1860 (IPC) — Section 323, 354, 379, 427, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(11)
High Courts11 Jul 2011Dismissed
Chandradeo Prasad Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0236
Penal Code, 1860 (IPC) — Section 307, 325
High Courts11 Jul 2011Allowed
Rajendra Pd. Singh @ Mandal, Laxman Mandal, Bhudeo Mandal @ Mahato and Nageshwar Mandal Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts11 Jul 2011Dismissed
Chhuti Rai @ Chhathu Rai Vs The State of Bihar and Pushpa Kumari
Patna High Court · (2011) 07 PAT CK 0227
Penal Code, 1860 (IPC) — Section 376
High Courts11 Jul 2011Allowed
Arjun Singh Vs The State of Bihar and Others
Patna High Court · (2013) 138 FLR 73 : (2012) 4 PLJR 16
Constitution of India, 1950 — Article 311
High Courts11 Jul 2011Allowed
Bishwanath Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0219
Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Jul 2011Allowed
Employees State Insurance Corporation Vs Uma Shankar Bajaj
Patna High Court · (2011) 07 PAT CK 0213
High Courts11 Jul 2011Dismissed
Ram Phal Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0201
Penal Code, 1860 (IPC) — Section 149, 307, 323, 341, 380
High Courts11 Jul 2011Allowed
Sarjug Yadav Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3095
Civil Procedure Code, 1908 (CPC) — Section 157Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts11 Jul 2011Dismissed
Dhrub Kumar Roy and Another Vs Bihar State Co-operative Land Development Bank Limited and Others
Patna High Court · (2012) 1 PLJR 812
Constitution of India, 1950 — Article 12
High Courts11 Jul 2011Dismissed
Shivnandan Yadav @ Shiv Nandan Mandal and Jainandan Yadav @ Jai Nandan Mandal Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0159