High Courts15 Jul 2011
Bishwanath Yadav @ Bishwanath Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 65
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 907 of 2,661
High Courts15 Jul 2011Allowed
Sukhdeo Sah and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts15 Jul 2011Allowed
Mahanth Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0032
High Courts15 Jul 2011Dismissed
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 112
High Courts15 Jul 2011
Prafulla Chandra Chaudhary Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0017
High Courts15 Jul 2011Dismissed
Ram Nandan Sharma Vs State of Bihar and Others
Patna High Court · (2011) 131 FLR 549
High Courts14 Jul 2011
The Purnea Distict Central Co-operative Bank Ltd. Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 200
Bihar Co-operative Societies Act, 1935 — Section 33, 39, 40, 44, 48
High Courts14 Jul 2011Dismissed
Ram Chandra Yadav, Sanjay Yadav and Prabhu Sao Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0250
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts14 Jul 2011Dismissed
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 742
High Courts14 Jul 2011Allowed
Avinash Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 663
High Courts14 Jul 2011Allowed
Bikrama Rai, Santi Devi and Jitendra Rai Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 34
High Courts14 Jul 2011Allowed
Naresh Rajbanshi and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0119
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 353
High Courts13 Jul 2011Allowed
Ram Anugrah Narayan Singh @ Birjan Singh Vs The State of Bihar
Patna High Court · (2011) 3 PLJR 601
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 134
High Courts13 Jul 2011Dismissed
Mithilesh Kumar Dwivedi Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0242
Constitution of India, 1950 — Article 226, 309Family Planning Special Provision Rules, 1977 — Rule 1, 3
High Courts13 Jul 2011Dismissed
Chairman Electricity Board, Bihar, Patna and Another Vs Binay Kumar Jha
Patna High Court · AIR 2011 Patna 187 : (2012) 3 PLJR 735
Civil Procedure Code, 1908 (CPC) — Section 2, 2(17), 80Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 5
High Courts13 Jul 2011Allowed
Dr. Ashok Kumar Vatsyayan and Another Vs The State of Bihar and Others Dr. Gandhi Jha and Others Vs Dr. Ashok Kumar Vatsayayan and Others
Patna High Court · (2012) 1 PLJR 810
High Courts13 Jul 2011Allowed
Sagar Chaudhary Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0146
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts13 Jul 2011Allowed
Sheikh Idris @ Idris and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0145
Penal Code, 1860 (IPC) — Section 147, 323, 379, 436
High Courts13 Jul 2011Dismissed
The State of Bihar, The Central Selection Board of Constable and The Secretary of the Central Selection Board of Constable Vs Pinku Kumar Singh and Others
Patna High Court · (2011) 07 PAT CK 0134
High Courts13 Jul 2011
Baijnath Chaudhary and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 324