High Courts18 Jul 2011Allowed
Mundrika Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0233
Penal Code, 1860 (IPC) — Section 307, 323, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 906 of 2,661
High Courts18 Jul 2011Allowed
Raitu Mohammad, Hakeem Mohammad, Imamuddin and Pesh Mohammad Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0220
High Courts18 Jul 2011Allowed
Harbansh Yadav, Shree Baran Yadav, Laljit Yadav and Ram Ekbal Yadav @ Bala Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts18 Jul 2011Allowed
Anand Mohan Gupta Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 2711 : (2011) 4 PLJR 147
High Courts18 Jul 2011Allowed
Tuna Mina @ Ful Mohammad Mian Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0187
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jul 2011Dismissed
Amitabh Kumar and Others Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 478
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 103, 106, 114, 32Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Jul 2011Allowed
Fucho Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0117
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts18 Jul 2011Allowed
Sudama Mishra Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0116
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts18 Jul 2011Dismissed
Mahendra Thakur, Ram Padarath Thakur and Ram Dayal Thakur Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 323, 324, 34
High Courts18 Jul 2011Dismissed
Anil Kumar Singh Vs The Union of India and Others
Patna High Court · (2011) 07 PAT CK 0039
High Courts18 Jul 2011Allowed
Firoz Ansari Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0035
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jul 2011Allowed
Vijay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 47
High Courts18 Jul 2011
The State of Bihar and Others Vs Ramji Prasad
Patna High Court · (2012) 1 PLJR 588
High Courts18 Jul 2011
Dinesh Sharma Diwakar Vs Bihar Public Service Commission and Others
Patna High Court · (2011) 07 PAT CK 0018
High Courts18 Jul 2011Allowed
Narendra Kuwar and Others Vs State of Bihar
Patna High Court · (2012) 1 Crimes 511
Penal Code, 1860 (IPC) — Section 307, 323
High Courts18 Jul 2011
The State of Bihar and Others Vs Binod Kumar and Others Vs The State of Bihar and Others Vs Suman Kumari
Patna High Court · (2011) 07 PAT CK 0001
High Courts15 Jul 2011Allowed
Gaity Ara Rozy Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 27
High Courts15 Jul 2011Allowed
Meena Devi and Others Vs State of Bihar
Patna High Court · (2012) 1 Crimes 667
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts15 Jul 2011Allowed
Meena Devi and Others Vs Khakhanu Roy
Patna High Court · (2012) 1 Crimes 297
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts15 Jul 2011Allowed
Upendra Singh and Ashok Singh @ Ashok Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 394, 396