High Courts22 Jul 2011Dismissed
Gopal Ram Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0231
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302, 307, 324
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 904 of 2,661
High Courts22 Jul 2011Allowed
Vinay Kumar Sinha Vs State of Bihar and Lalbabu Prasad
Patna High Court · (2011) 07 PAT CK 0189
High Courts22 Jul 2011Allowed
Md. Rasid Mia @ Abdul Rasid and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0122
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts22 Jul 2011Dismissed
Suresh Singh, Lokai Devi and Jang Bahadur Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 144, 161, 188Penal Code, 1860 (IPC) — Section 147, 149, 304, 323
High Courts22 Jul 2011Allowed
Shambhu Mishra and Others Vs The State of Bihar and Premlata Dei @ Pinki Devi
Patna High Court · (2011) 07 PAT CK 0109
Penal Code, 1860 (IPC) — Section 323, 34, 379, 498A
High Courts22 Jul 2011
Bhagirath Paswan Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0104
Criminal Law (Amendment) Act, 1932 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 167, 428Penal Code, 1860 (IPC) — Section 395, 397
High Courts22 Jul 2011Allowed
Shiva Shankar Thakur, Vijay Kumar Thakur, Nagendra Chowdhary and Lalan Chowdhary Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0103
Penal Code, 1860 (IPC) — Section 147, 148, 327, 427
High Courts22 Jul 2011Allowed
Kapil Gope and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0102
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 324
High Courts21 Jul 2011Dismissed
Umesh Chandra Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0292
High Courts21 Jul 2011Allowed
Hareram Singh Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0218
Penal Code, 1860 (IPC) — Section 34, 364, 414
High Courts21 Jul 2011Allowed
Fagu Yadav and Ashok Yadav @ Ashuwa Yadav and Another Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0199
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts21 Jul 2011Dismissed
Arjun Paswan Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 964
Essential Commodities Act, 1955 — Section 3, 7
High Courts21 Jul 2011Allowed
Bishwanath Jha, Kedar Nath Jha, Basuki Nath Jha and Hira Devi Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0140
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts21 Jul 2011Allowed
Bishundeo Singh and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0139
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts21 Jul 2011Allowed
Vijay Singh and Rabindra Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0114
Arms Act, 1959 — Section 25, 26, 27Bihar Tenancy Act, 1885 — Section 103ACriminal Procedure Code, 1973 (CrPC) — Section 145, 161
High Courts21 Jul 2011Allowed
Ram Chandra Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 366(A), 368, 376
High Courts21 Jul 2011Allowed
Rishideo Sah Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0107
Penal Code, 1860 (IPC) — Section 307, 326
High Courts21 Jul 2011Allowed
Arjun Sah Vs The State of Bihar and Firoz Alam
Patna High Court · (2011) 07 PAT CK 0106
Penal Code, 1860 (IPC) — Section 392
High Courts21 Jul 2011Allowed
Gangotri Singh, Ganesh Singh and Rajeshwar Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0094
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts21 Jul 2011Allowed
Chatish Mandal, Sanjay kr. Mandal and Mritunjay Kumar Mandal Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304(34)