High Courts28 Jul 2011Dismissed
Kumkum Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 856
Arms Act, 1959 — Section 13, 13(2A), 14, 14(1), 14(1)(3)Arms Rules, 1962 — Rule 14
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 902 of 2,661
High Courts28 Jul 2011
Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0198
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts28 Jul 2011Allowed
Mithila Teachers Training "College and Another Vs The Union of India and Others
Patna High Court · (2011) 07 PAT CK 0192
Constitution of India, 1950 — Article 226
High Courts28 Jul 2011Dismissed
Ram Balak Mahto and Arbind Mahto @ Binda Mahto Vs State of Bihar and Suraj Mahto
Patna High Court · (2011) 07 PAT CK 0167
Penal Code, 1860 (IPC) — Section 323, 427, 447
High Courts28 Jul 2011
Usman Mian Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0113
Penal Code, 1860 (IPC) — Section 395
High Courts28 Jul 2011Dismissed
Md. Najim and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0112
Penal Code, 1860 (IPC) — Section 147, 149, 323, 436
High Courts28 Jul 2011Dismissed
Kailash Prasad Agrawal Vs Rajendra Prasad Agrawal
Patna High Court · (2011) 07 PAT CK 0065
High Courts28 Jul 2011Allowed
Ramashish Mishra, Ram Gulam Mishra, Arjun Mishra and Suresh Mishra Vs State of Bihar, Purendra Sahu and Chunchun Mishra
Patna High Court · (2011) 07 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts28 Jul 2011Allowed
Dalit Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 278
High Courts27 Jul 2011Allowed
Gaffar Nadar Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0089
Penal Code, 1860 (IPC) — Section 307
High Courts27 Jul 2011Allowed
Most. Ram Sundari Devi Vs The Bihar State Electricity Board
Patna High Court · (2012) 132 FLR 1022 : (2012) 3 LLJ 441 : (2012) 1 PLJR 1
Workmens Compensation Act, 1923 — Section 30
High Courts27 Jul 2011
The State of Bihar and Others Vs Dr. Sudhir Kumar Thakur Dr. Sudhir Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 60
High Courts26 Jul 2011Dismissed
Pravin Kumar Vs State Of Bihar And Ors
Patna High Court · (2011) 07 PAT CK 0295
Constitution Of Indian 1950 — Article 12, 14, 16(1)
High Courts26 Jul 2011
Raj Keshwar Prasad Vs M/s Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2012) 2 PLJR 316
High Courts26 Jul 2011Dismissed
Kapil Deo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 941
High Courts26 Jul 2011
Sanichar Ram and Arjun Ram Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 44
Penal Code, 1860 (IPC) — Section 34, 376
High Courts26 Jul 2011Allowed
Sanjit Ranjan Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0266
High Courts26 Jul 2011
Prem Lata Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0265
High Courts26 Jul 2011Allowed
Md. Sakil Ahmad Vs Bihar State Electricity Board and Others
Patna High Court · (2012) 1 PLJR 63
Electricity Act, 2003 — Section 126, 135, 153
High Courts26 Jul 2011Allowed
Sunil Kumar @ Sunil Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 12AA, 7